Tribunals and Commissions22 Dec 2023Dismissed
Sarvajeet Singh, Son Of Jaddu Singh Vs Union Of India, Ministry Of Textile, Udyog Bhawan, New Delhi, 110001 Through Its Secretary & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0026
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 120 of 563
Tribunals and Commissions20 Dec 2023
Subhash Chandra Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3622
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions20 Dec 2023
Chandra Bali Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3568
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions20 Dec 2023
Shailesh Kumar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3569
Administrative Tribunals Act, 1985-Section 19Central Secretariat Official Language Service (Group-A and Group-B) RulesConstitution of India-Articles 14 & 16
Tribunals and Commissions20 Dec 2023
Jayapreetha P. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3570
Gramin Dak Sevaks (Conduct & Engagement) Rules, 2020-Rule 3-B, sub Rule II(ii)Kerala Official Language (Legislation) Act, 1969GSR No. 899(E) dated 20th September, 2018-Clause 7(ii)
Tribunals and Commissions20 Dec 2023Allowed
Jayapreetha P., D/O. Palani Vs Union Of India, Represented By The Secretary To The Government Of India, Ministry Of Communications, (Department Of Posts), Sansad Marg, New Delhi � 110001
Central Administrative Tribunal · (2023) 12 CAT CK 0024
Gramin Dak Sevaks (Conduct & Engagement) Rules, 2020 — Rule 3B II(ii)
Tribunals and Commissions20 Dec 2023Allowed
Chandra Bali Sharma Vs Union Of India Through General Manager, East Central Railway, Mugalsarai. & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Dec 2023Dismissed
Shailesh Kumar Singh Vs Union Of India Through Secretary, Department Of Personnel & Training, North Block, New Delhi & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Dec 2023
Kunhammed K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3571
Tribunals and Commissions18 Dec 2023
M.M. Ramachandran Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3572
CS(MA) Rules
Tribunals and Commissions18 Dec 2023
Shiv Shanker Sachan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3573
CCS (CCA) Rules, 1965-Rule 16
Tribunals and Commissions18 Dec 2023
Raj Bhallabh Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3574
Tribunals and Commissions18 Dec 2023
Manmohan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3575
Tribunals and Commissions18 Dec 2023
Ravi Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3576
Tribunals and Commissions18 Dec 2023Disposed Of
M.M. Ramachandran Vs Union Of India, Represented By Secretary To Government Department Of Health & Family Welfare Ministry Of Health & Family Welfare New Delhi � 110001 & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0021
Tribunals and Commissions18 Dec 2023Dismissed
Kunhammed K., S/O Kunhimohammed Vs Union Of India Represented By The Secretary To Government Of India, Ministry Of Youth Affairs And Sports Department Of Youth Affairs, Shastri Bhavan New Delhi-110001
Central Administrative Tribunal · (2023) 12 CAT CK 0020
Tribunals and Commissions18 Dec 2023Disposed Of
Shiv Shanker Sachan Vs Union of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 0016
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions15 Dec 2023
Munindra Nath Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3581
Tribunals and Commissions15 Dec 2023
Satish Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3582
Administrative Tribunal Act-Section 19
Tribunals and Commissions15 Dec 2023
Vijay Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3583