Tribunals and Commissions16 Nov 2023Disposed Of
Ram Naresh Mishra Vs Union Of India Through The General Manager, Northern Railway, Baroda House, New Delhi & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0021
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 123 of 563
Tribunals and Commissions16 Nov 2023Dismissed
Dulal Das, Son Of Lakshmi Narayan & Ors Vs Union Of India, Service Through The Secretary, Ministry Of Railways, Having Its Office At Federation Of Railway Officer�s Association Office, 256-A, Rail Bhavan, Raisina Road, New Delhi110001 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19Railway Protection Force Act, 1957 — Section 10
Tribunals and Commissions16 Nov 2023Allowed
Sheela T.I Vs Commissioner, Kendriya Vidyalaya Sangathan, No. 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi � 110016 & Others
Central Administrative Tribunal · (2023) 11 CAT CK 0015
Tribunals and Commissions15 Nov 2023
Vinitha P Vs The Chief Post Master General & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2933
Central Civil Services (Recognition of Service Associations) Rules, 1993Right to Information Act
Tribunals and Commissions15 Nov 2023
Shashikant Patel Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2934
Tribunals and Commissions15 Nov 2023Dismissed
Vinitha P Vs Chief Post Master General, Kerala Circle Office Of The Chief Postmaster General PMG Junction Thiruvanathapuram - 695033 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0016
Tribunals and Commissions14 Nov 2023
Dr Biju Jacob Vs The Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2935
Constitution of India-Articles 14, 16, 21Kerala Police Act-Section 97
Tribunals and Commissions14 Nov 2023
M.G Chandrasekharan Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2936
Tribunals and Commissions14 Nov 2023
A.C. Naderkoya Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2937
F.R.-Rule 22(1)(a)(1)
Tribunals and Commissions14 Nov 2023Dismissed
Dr Biju Jacob Vs Comptroller & Auditor General Of India, Pocket 9, Deen Dayal Updahya Marg New Delhi � 110124 & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0017
Kerala Police Act, 2011 — Section 97Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions08 Nov 2023
Asad Hussain Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2938
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Nov 2023
Maya Devi Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2939
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Nov 2023
Ratan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2940
Tribunals and Commissions08 Nov 2023
Bipin Kumar Vs Navodaya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2941
Tribunals and Commissions08 Nov 2023Dismissed
Asad Hussain, Son Of Late Wahid Hussain, Resident Of House No. 363/364, Malukpur, Bazdaran, P.S. Kilar, District Bareilly Vs Union Of India Through General Manager, North Eastern Railway Gorakhpur & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0012
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions08 Nov 2023Allowed
Maya Devi Sharma Vs Union Of India Through Secretary, Ministry Of Communication , Government Of India, New Delhi And Others
Central Administrative Tribunal · (2023) 11 CAT CK 0011
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions07 Nov 2023
Ghulam Nabi Qadri Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 3017
Tribunals and Commissions07 Nov 2023
Shekhar Chaudhary Vs Ms. Shashi Ranjan Kumar
Central Administrative Tribunal · (2023) 11 CAT CK 2942
Tribunals and Commissions07 Nov 2023Disposed Of
Shekhar Chaudhary Vs Shashi Ranjan Kumar Secretary, Dholpur House, Shahjahan Road, New Delhi � 110069
Central Administrative Tribunal · (2023) 11 CAT CK 0014
Tribunals and Commissions06 Nov 2023
Pyare Lal Kuril Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2943
CCS (CCA) Rules 1965-Rule 14, 14(14), 14(5)(a), 15Constitution of India-Article 14, 21