Tribunals and Commissions27 Oct 2023Disposed Of
Vinod Kumar Tomar Vs Union Of India And Others
Central Administrative Tribunal · (2023) 10 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 125 of 563
Tribunals and Commissions26 Oct 2023
Babu Ram & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3329
Tribunals and Commissions26 Oct 2023
Suresh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3330
Central Administrative Tribunals Act, 1955-Section 19Railway Service (Pension) Rules, 1993-Rule 15(B), Section 15(3)(b)
Tribunals and Commissions26 Oct 2023
Arjun Mahajan Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3331
Tribunals and Commissions26 Oct 2023Disposed Of
Arjun Mahajan Vs Union Territory Of Jammu & Kashmir, Through Commissioner/Secretary, Social Welfare Department, Civil Secretariat, Jammu (180001) & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0041
Tribunals and Commissions26 Oct 2023Allowed
Suresh Kumar Vs Union Of India, Northern Railway Baroda House, New Delhi-110001 Through Its General Manager (email: [email protected]) & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19Railway Service (Pension) Rules, 1993 — Rule 15(B)
Tribunals and Commissions25 Oct 2023
Kailash Narain Jaiswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3332
Tribunals and Commissions25 Oct 2023Disposed Of
Sunil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3333
Tribunals and Commissions25 Oct 2023Disposed Of
Kailash Narain Jaiswal Vs Union Of India, Through The General Manager, Northern Railway, Baroda House, New Delhi. & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0043
Tribunals and Commissions25 Oct 2023Disposed Of
Sunil Kumar Son Of Bishan Lal Vs Union Of India Through Secretary, Ministry Of Defence, South Block, New Delhi 110001 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0040
Tribunals and Commissions20 Oct 2023
Sahab Singh Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3336
CCS (Revised Pay) Rules, 2016
Tribunals and Commissions20 Oct 2023Allowed
Shri Pankajkumar N. Chaudhari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3337
CCS (CCA) Rules, 1965-Rule 11, 14, 15, 15(1), 15(2), 15(3), 15(4), 15(5), 15(6), 16PC Act, 1988-Section 7Constitution of India-Article 20(2)
Tribunals and Commissions20 Oct 2023
Shri Tej Singh Jatav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3338
RTI Act, 2005
Tribunals and Commissions20 Oct 2023
Dr. Ravindra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3339
Tribunals and Commissions20 Oct 2023
Ram Vilas Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3340
Tribunals and Commissions20 Oct 2023Allowed
Dr. Ravindra Kumar Vs Union Of India, Through General Manager, North Eastern Railway, Gorakhpur And Others
Central Administrative Tribunal · (2023) 10 CAT CK 0032
Tribunals and Commissions20 Oct 2023Partly Allowed
Pankajkumar N. Chaudhari, Inspector, Custom Division, Valsad (Ahmedabad Custom, Commissionerate), Residing: At & P.O Jesingpura, Near Primary School, Taluka-Vyara. Tapi Gujarat. Ph.8866474909 Vs Union Of India & Others
Central Administrative Tribunal · (2023) 10 CAT CK 0031
Prevention Of Corruption Act, 1988 — Section 7Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 15, 15(1), 15(3)Constitution Of India, 1950 — Article 20(2)
Tribunals and Commissions20 Oct 2023Dismissed
Tej Singh Jatav Vs Union Of India, Through Notice To Be Served Through, General Manager, Western Railway, Churchgate, Mumbai � 400020 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0030
Tribunals and Commissions20 Oct 2023Dismissed
Sahab Singh, Group-B Vs Government Of NCT Of Delhi Through Chief Secretary, New Secretariat, I.P. Estate, New Delhi � 110002 & Ors
Central Administrative Tribunal · (2023) 10 CAT CK 0029
Tribunals and Commissions19 Oct 2023
Sohan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 10 CAT CK 3342