AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 54 words
O R D E R
None for the applicant. Shri Jitendra Prasad, counsel for the respondents is present.
2.
No one is appear for the applicant even in revised call. Any rejoinder has not been filed till today.
3.
Therefore, in the absence of applicant, O.A. No. 543 of 2021 is dismissed in default.