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Judgment
Justice K.Haripal, Judicial Member
Both sides submit that the matter stands stayed by the Hon'ble Supreme Court in Civil Appeal No(s).103-107/2016 dated 15.11.2016 in connected matter in CP(C) 69/2022 arising from O.A 552/90. The learned Standing Counsel for the respondents has produced a copy of the order also. The C.P(C) is being adjourned since there is stay of the Apex Court.
Since the Contempt Petition is pending for long, we deem it appropriate to close the same leaving open liberty of the petitioner to approach the Tribunal again, if necessary, after the disposal of the Civil Appeals pending before the Hon'ble Supreme Court.
List of Annexures
Annexure A1- True copy of order dated 30.09.2011 in CP(C) No.70/2004 in O.A No.992/1992
Annexure R1- True copy of petition for SLP (Civil) No.394 of 2012 with prayer for interim relief
Annexure R2- True copy of the Status of Appeal Civil Nos.103-107 of 2016 connected to CA No.3773/2015 downloaded from the Supreme Court website
Annexure MA 1- A true copy of the order in CP(C) No.46/2012 in O.A No.992/1992 along with connected cases dated 16th December 2013 rendered by this Tribunal
Annexure MA2- A true copy of that judgment in OP(CAT) No.2258 of 2012 along with connected cases dated 20.07.2015, rendered by this Hon'ble High Court
Annexure MA3- A true copy of the order in R.P No.741 of 2015 in OP(CAT) No.2258 of 2012, dated 21st day of August 2015, rendered by the Hon'ble High Court
