Tribunals and Commissions24 Sept 2026Dismissed
Rajendra Prasad Pandey Vs Prabhans Yadav & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5094
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 7 of 68
Tribunals and Commissions24 Sept 2026
Dr. Skand Sinha & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 436
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 226
Tribunals and Commissions24 Sept 2026Disposed Of
Ravi Kant Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4681
CCS (Pension) Rules, 1972-Rules 33, 59(1)(b)(iii), 65
Tribunals and Commissions23 Sept 2026
Pramod Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6904
Tribunals and Commissions23 Sept 2026Dismissed
Pranab Kumar Ghosh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6891
Administrative Tribunals Act, 1985-Section 19, 21
Tribunals and Commissions23 Sept 2026Disposed Of
Abhay Paswan Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6853
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19
Tribunals and Commissions23 Sept 2026Disposed Of
Imdadul Hoque Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6851
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions23 Sept 2026Dismissed
Brij Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6817
Constitution of India-Article 14
Tribunals and Commissions23 Sept 2026
Vikash Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6807
Tribunals and Commissions23 Sept 2026Disposed Of
Rajiv Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6804
Tribunals and Commissions23 Sept 2026Disposed Of
Kanhaiya Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6802
Tribunals and Commissions23 Sept 2026Disposed Of
Sudheer Kumar Prajapati Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6794
Tribunals and Commissions23 Sept 2026Disposed Of
Jitendra Kumar Chaudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6788
Tribunals and Commissions23 Sept 2026
Kuldeep Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6782
Tribunals and Commissions23 Sept 2026Disposed Of
Dr. Govind B. Reddy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6858
Tribunals and Commissions23 Sept 2026
K. Rajan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5794
Swamy's Pension Compilation incorporating CCS Pension Rules-Rule 13
Tribunals and Commissions23 Sept 2026
M. Rasheed Vs Union Of India & Ors.
Central Administrative Tribunal · 2008 INSC 930
CPC-Section 11Administrative Tribunals Act, 1985-Section 19, 20, 21
Tribunals and Commissions23 Sept 2026Dismissed
Shri Shailendra Kumar Vs The Northeast Frontier Railway & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5766
Administrative Tribunals Act, 1985-Section 19Railway Services (Conduct) Rules, 1966Assam Services (Discipline & Appeal) Rules, 1964
Tribunals and Commissions23 Sept 2026
Md. Samsul Ali Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5747
Administrative Tribunals Act, 1985-Section 19Central Civil Service (Classification, Control and Appeal) Rules 1965-Rules 10(1), 14, 29(1)(v)
Tribunals and Commissions23 Sept 2026Allowed
R.P. Jaiswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5699
Constitution of India-Article 14