COURT ARCHIVE

Central Administrative Tribunal judgments, 2026

1,343 judgments · page 5 of 68

Tribunals and Commissions25 Sept 2026Dismissed

Shri Pruthvi Y.J. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5130

Administrative Tribunals Act, 1985-Section 19Department of Posts Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10, 21GDS (C&E) Rules, 2020
Tribunals and Commissions24 Sept 2026Dismissed

Akhilesh Srivastava Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6819

Central Civil Services (Pension) Rules, 1972-Rule 9, Section 69, 69, 69(1)(a), 69(1)(c)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 16, 11, Clauses (i), (ii) and (iv) of Rule 11IPC-Sections 409, 420, 467, 468, 471, 472, 262, 263