Tribunals and Commissions24 Sept 2026
Lekhakumari.N Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5749
CCS Pension Rules, 2021-Rule 50 (9)(a)(ii)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 6 of 68
Tribunals and Commissions24 Sept 2026
G. Raju Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5739
Tribunals and Commissions24 Sept 2026
Dr.Animesh M. Vs The Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5733
Evidence Act-Section 114
Tribunals and Commissions24 Sept 2026
Sivan Pillai C. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5729
Tribunals and Commissions24 Sept 2026
Arun Jadhav Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5727
CCS (CCA) Rules-Rule 14CCS CCA (Pension) Rules, 2021-Rule 8(2)(c)(i), 8(2)(c)(ii), 8(8)
Tribunals and Commissions24 Sept 2026Disposed Of
Surya Kant Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5708
Tribunals and Commissions24 Sept 2026Disposed Of
Vinod Shankar Raikwar Vs Nishant Warwade & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5572
Tribunals and Commissions24 Sept 2026Allowed
Pankaj Arjariya & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5218
Administrative Tribunal Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions24 Sept 2026Dismissed
Ritasha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5214
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16, 21Rights of Persons with Disabilities Act, 2016-Section 33, 34, 34(1), 34(1)(a) to (d), 34(1)(c), 34(1)(e), Schedule, Rule 18(1)
Tribunals and Commissions24 Sept 2026Dismissed
Sri. Rahul C.S. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5212
Limitation Act, 1963-Section 14, 5Administrative Tribunals Act, 1985-Section 20, 21
Tribunals and Commissions24 Sept 2026Dismissed
Ashok Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5205
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Sept 2026Disposed Of
Smt. Hemlata Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5183
Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline and Appeal) Rules, 1968
Tribunals and Commissions24 Sept 2026Allowed
Nand Kishor Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5177
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions24 Sept 2026Allowed
Jhandu Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5173
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Sept 2026Dismissed
Jaya Prakash Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5169
C.A.T. Act, 1985-Section 19Railway Servant (Discipline and Appeal) Rules 1968-Rule 6, 9, 9(22), 22, 22(2), 22(2)(a) and (b), 25, 25(3)Constitution of India-Article 311, 311(2)
Tribunals and Commissions24 Sept 2026Allowed
Kaushal Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5161
Fundamental Rules-Rule 54, 54AIndian Railway Establishment Code-Rule 1343(3)
Tribunals and Commissions24 Sept 2026Disposed Of
Shiv Gopal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5152
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14Vocational Instructors Recruitment Rules
Tribunals and Commissions24 Sept 2026Dismissed
Sri Gurunath Akkanna Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5144
C.A.T. Act, 1985-Section 19
Tribunals and Commissions24 Sept 2026Disposed Of
Ram Das Bharti Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5142
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Sept 2026
Amar Nath Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5132
Administrative Tribunals Act, 1985-Section 19