COURT ARCHIVE

Central Administrative Tribunal judgments, 2026

1,343 judgments · page 8 of 68

Tribunals and Commissions23 Sept 2026

Rinku Dhugga Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4705

All India Service Act, 1951-Section 03All India Services (Discipline and Appeal) Rules, 1969-Rule 2, 2(c), 2(e), 7, 7(b), 7(6), 8, 16All India Services (Conduct) Rules, 1968-Rule 3
Tribunals and Commissions23 Sept 2026Partly Allowed

Shyamsundar Garg Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 5405

Presiding Officers of the Labour Court, Industrial Tribunal and National Tribunal (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2015-Rule 13, 13(2)Constitution of India-Article 247, 323, 14, 16