High Courts25 Oct 2010Dismissed
Ajay Kumar Arya Vs Smt. Angita and Another
Uttarakhand High Court · (2010) 10 UK CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(5), 127(2), 397, 401
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 856 of 1,058
High Courts25 Oct 2010Dismissed
Ishwari Lal Vs State of Uttaranchal and Another
Uttarakhand High Court · (2010) 10 UK CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts25 Oct 2010Allowed
Committee of Management Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0054
High Courts25 Oct 2010Allowed
Uttarakhand Rajya Sahkari Bank Ltd. Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0053
High Courts25 Oct 2010
Das Enterprises Vs Tehsildar and Kashipur Urban Co-operative Bank Limited
Uttarakhand High Court · (2010) 10 UK CK 0052
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts25 Oct 2010Dismissed
Vijay Shankar Upadhyaya and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0044
Constitution of India, 1950 — Article 233, 309
High Courts25 Oct 2010
Mohammad Afzal Vs The State of U.P. Now State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0043
Constitution of India, 1950 — Article 309
High Courts25 Oct 2010Allowed
Ex. Lance Naik (Cook) S. Sekar Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0022
Army Act, 1950 — Section 120(2), 71, 80Army Rules, 1954 — Rule 180, 22, 22(1)Defence Service Army Regulations, 1987 — Regulation 134
High Courts22 Oct 2010Dismissed
Amar Singh Rawat Vs State of Uttaranchal (Uttarakhand)
Uttarakhand High Court · (2011) 1 NCC 37 : (2010) 3 UC 1981
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 207, 311, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts22 Oct 2010Allowed
Vinod and Mahipal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0140
High Courts22 Oct 2010Allowed
Babu Ram Sharma and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts22 Oct 2010
Harish Chandra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) CriLJ 1266 : (2011) 1 NCC 555 : (2010) 2 UD 570
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts22 Oct 2010Dismissed
Adesh Kumar Yadav Vs District Judge, Haridwar
Uttarakhand High Court · (2010) 3 UC 1898
High Courts21 Oct 2010Dismissed
State of Uttarakhand Vs Gyan Singh and Another
Uttarakhand High Court · (2010) 10 UK CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 409, 468
High Courts21 Oct 2010Dismissed
Shyam Singh Pundir Vs Mahant Devendra Dass, Secretary, Management Committee, Sri Guru Ram Rai Post Gradudate College and Another
Uttarakhand High Court · (2010) 10 UK CK 0137
High Courts21 Oct 2010Dismissed
Bhupal Singh and Others Vs Arya Pratinidhi Sabha and Another
Uttarakhand High Court · (2010) 10 UK CK 0136
High Courts21 Oct 2010Allowed
Hukum Lal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0133
High Courts21 Oct 2010
Vinesh Kumar Sanghal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0132
High Courts21 Oct 2010Dismissed
Hydro Electric Employees Union (Intuc) Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0131
High Courts21 Oct 2010
Hare Ram Gupta Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0130