High Courts29 Oct 2010Dismissed
Mrs. Jyotsana Vs State of Uttrarakhand and Others
Uttarakhand High Court · (2011) 2 UC 1593 : (2010) 2 UD 539
Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 15, 16, 4
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 854 of 1,058
High Courts29 Oct 2010Dismissed
Vinod Chandra Tiwary Vs State of Uttrarakhand and Others
Uttarakhand High Court · (2011) 129 FLR 697 : (2010) 3 UC 1951
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(2)
High Courts29 Oct 2010Dismissed
Devidutt Bisht Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0081
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 302, 306, 364, 376
High Courts29 Oct 2010Allowed
Sushil Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 104 : (2010) 3 UC 1968
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 206, 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 2010Dismissed
Kheema Nand Khulve Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0075
Penal Code, 1860 (IPC) — Section 420
High Courts29 Oct 2010Dismissed
Dwijendra Mallik and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts29 Oct 2010Dismissed
Mohammad Usman Vs Rajesh Saili
Uttarakhand High Court · (2010) 10 UK CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts29 Oct 2010Dismissed
Suman Singh Valdia and Another Vs Secretary, Administrate Department and Others
Uttarakhand High Court · (2010) 10 UK CK 0060
Uttar Pradesh (Recognition of Service Associations) Rules, 1979 — Rule 4, 5, 6, 7
High Courts29 Oct 2010
State of Uttaranchal and Others Vs Sri Surendra Singh and Another
Uttarakhand High Court · (2010) 10 UK CK 0051
High Courts28 Oct 2010Allowed
Ajay Kumar Gupta Vs Smt. Anamika Gupta
Uttarakhand High Court · (2010) 3 UC 1972
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts28 Oct 2010Dismissed
Chandra Singh, Tajbar Singh and Jagdish Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 34
High Courts28 Oct 2010Allowed
Dr. Vijendra Chauhan Vs Asli Khabar and Others
Uttarakhand High Court · (2010) 10 UK CK 0071
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 121, 126, 130, 143, 144
High Courts28 Oct 2010
Vijay Pal Singh Negi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0067
High Courts28 Oct 2010Dismissed
Himalaya Stone Crusher Pvt. Ltd. and Matri Sadan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0059
Uttar Pradesh Mela Adhiniyam, 1938 — Section 9(1)
High Courts28 Oct 2010
S.P. Memorial B.Ed. College Vs H.N.B. Garhwal Central University and Others
Uttarakhand High Court · (2010) 10 UK CK 0058
High Courts28 Oct 2010Dismissed
State of U.P. Vs Mani Kant Shukla and U.P. Public Services Tribunal
Uttarakhand High Court · (2010) 10 UK CK 0050
Constitution of India, 1950 — Article 311
High Courts28 Oct 2010Dismissed
Vishwajeet Majhi Vs State of Uttarakhand and Another
Uttarakhand High Court · AIR 2011 Utt 24 : (2010) 2 UD 652
Constitution of India, 1950 — Article 341, 342
High Courts27 Oct 2010Allowed
Jasbir Singh Vs The State of Uttarakhand and Others
Uttarakhand High Court · (2010) 3 UC 1955
High Courts27 Oct 2010Dismissed
Uttarakhand Transport Corporation and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0118
High Courts27 Oct 2010Dismissed
Smt. Sabira Begum Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2010) 10 UK CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 120B, 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35