High Courts10 Nov 2010Allowed
State of Uttarakhand Vs Shyam Singh and Chandar Singh
Uttarakhand High Court · (2010) 11 UK CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 853 of 1,058
High Courts09 Nov 2010Dismissed
Ashok Kumar, Smt. Munni Devi alias Sushila Devi and Prasant Kumar Vs State of Uttarakhand and Sri Shiv Nath Singh
Uttarakhand High Court · (2011) 1 NCC 42 : (2010) 3 UC 2000
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304, 498(A)
High Courts09 Nov 2010Dismissed
Mustkeem @ Aarif Vs State of Uttarakhand
Uttarakhand High Court · (2010) 11 UK CK 0077
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 379, 395, 397, 411
High Courts09 Nov 2010
Pratap Singh @ Pikki and Vikash Kirola Vs The State
Uttarakhand High Court · (2010) 11 UK CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374(2)Evidence Act, 1872 — Section 134, 33Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 7(A)
High Courts09 Nov 2010Allowed
Om Prakash and Pappu Vs State of U.P (now State of Uttarakhand)
Uttarakhand High Court · (2011) 1 NCC 74 : (2010) 3 UC 2011
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 34, 376(2), 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(2), 3(2)(5)
High Courts09 Nov 2010Dismissed
Pradeep Singh Vs Moksha Jetli
Uttarakhand High Court · (2011) 1 DMC 281 : (2010) 3 UC 1999
Hindu Marriage Act, 1955 — Section 25(1), 25(2), 25(3)
High Courts08 Nov 2010
Kamal Sharma and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0122
High Courts08 Nov 2010Dismissed
Mohd. Zahir and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0089
High Courts08 Nov 2010Dismissed
Gajendra Kumar Sharma Vs General Manager and Deputy General Manager, Telecom, Bharat Sanchar Nigam Limited
Uttarakhand High Court · (2010) 3 UC 1954
High Courts08 Nov 2010Dismissed
Hari Singh and Another Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 11 UK CK 0087
High Courts08 Nov 2010Dismissed
State of U.P. and Others Vs Sri Khase Ram and Another
Uttarakhand High Court · (2010) 11 UK CK 0086
Constitution of India, 1950 — Article 311
High Courts08 Nov 2010
Smt. Karan Devi and Others Vs Deputy Inspector General, PAC, Bareilly Zone and Another
Uttarakhand High Court · (2010) 11 UK CK 0085
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 13
High Courts08 Nov 2010Dismissed
Lakhmi Chand @ Lakshmi Chand Vs District Magistrate and Others
Uttarakhand High Court · (2010) 11 UK CK 0081
Uttar Pradesh Panchayat Raj Act, 1947 — Section 11(F)
High Courts08 Nov 2010Allowed
Gopal Dass Vs State of U.P.
Uttarakhand High Court · (2011) 1 NCC 536 : (2011) 2 UC 1566 : (2010) 2 UD 656
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Forest Act, 1927 — Section 26Penal Code, 1860 (IPC) — Section 3, 307, 34, 379, 411
High Courts08 Nov 2010
Jagmohan Kakkarh Vs State of Uttaranchal
Uttarakhand High Court · (2010) 11 UK CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323, 506
High Courts08 Nov 2010
Ranvir Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 11 UK CK 0064
High Courts08 Nov 2010
State Vs Mohit Dubey Mohit Dubey Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 84 : (2010) 3 UC 1958
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 366Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts08 Nov 2010Allowed
Surjeet Singh (in Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2010) 11 UK CK 0001
Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts29 Oct 2010Allowed
Baba Harinath Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 NCC 45 : (2010) 3 UC 1964
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 201, 302, 34, 365
High Courts29 Oct 2010
Prem Prakash Vs Chief Conservator of Forest, Garhwal Region and Others
Uttarakhand High Court · (2010) 10 UK CK 0100