High Courts21 Oct 2010
Havaldar Keshav Dutt Bhatt Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0119
Armed Forces Tribunals Act, 2007 — Section 14, 14(1), 34Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 857 of 1,058
High Courts21 Oct 2010Dismissed
Pooran Bahadur and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 10, 3
High Courts21 Oct 2010
Surendra Verma Vs State of Uttaranchal and Sunil Verma Another
Uttarakhand High Court · (2010) 10 UK CK 0097
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts21 Oct 2010Dismissed
Tahira Khatoon and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts21 Oct 2010Dismissed
Nishikant Rai Vs Special J.M.-II and Another
Uttarakhand High Court · (2010) 10 UK CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A, 504
High Courts21 Oct 2010Allowed
Rishi Mohan Nautiyal Vs Shashibala Nautiyal
Uttarakhand High Court · (2011) 1 DMC 460 : (2010) 3 UC 1974
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts20 Oct 2010Dismissed
Pushkar Chand Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0134
High Courts20 Oct 2010Allowed
Ahmad Ali Vs State Information Commissioner and Others
Uttarakhand High Court · (2010) 10 UK CK 0120
High Courts20 Oct 2010Dismissed
Surjit Singh and Jeet Singh Vs State of Uttar Pradesh (Now State of Uttarakhand)
Uttarakhand High Court · (2011) 1 NCC 98 : (2010) 3 UC 1977
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts20 Oct 2010Dismissed
Shravan Kumar Vs Ranveer Sharma
Uttarakhand High Court · (2010) 10 UK CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Oct 2010Dismissed
Smt. Tulsi @ Shaeen Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0034
High Courts20 Oct 2010Allowed
Sundaram Finance Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0020
High Courts19 Oct 2010Dismissed
Ram Kumar and Others Vs State of U.P (now State of Uttarakhand)
Uttarakhand High Court · (2010) 10 UK CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts19 Oct 2010
The "Good Shepherd" Agricultural Mission Vs The Prescribed Authority (appointed under the Societies Registration Act)/SDM and Others and Malcolm Rencontre and Others
Uttarakhand High Court · (2010) 10 UK CK 0121
Societies Registration Act, 1860 — Section 25
High Courts19 Oct 2010
Ram Nath and Others Vs The State
Uttarakhand High Court · (2010) 10 UK CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 390
High Courts19 Oct 2010Dismissed
Mahendra Lal Kanaujiya, Senior Assistant, Deptt. of Chemistry Vs Chancellor, Kumaun University and Vice Chancellor, Kumaun University
Uttarakhand High Court · (2010) 10 UK CK 0033
High Courts15 Oct 2010Allowed
Pawan Tyagi @ Sunil (since deceased) Vs State of U.P. (now State of Uttarakhand)
Uttarakhand High Court · (2010) 10 UK CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374, 394(2)Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(2)
High Courts09 Oct 2010Dismissed
Dharampal Singh Vs State of Punjab
Uttarakhand High Court · (2010) 3 UC 1774
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts08 Oct 2010Allowed
Ram Krishna Uniyal Vs Smt. Nirmala Uniyal
Uttarakhand High Court · (2010) 10 UK CK 0135
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 11
High Courts08 Oct 2010Allowed
Haridwar Development Authority Vs Smt. Veena Agarwal
Uttarakhand High Court · (2010) 10 UK CK 0129