High Courts07 Oct 2010Allowed
Pooja Mehra Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0103
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 859 of 1,058
High Courts07 Oct 2010Allowed
State Infrastructure and Industrial Development Corporation of Uttarakhand Ltd. (SIDCUL) (Nodal Agency of Govt. of Uttarakhand representing Jaspur and Kashipur spinning Units of UPSTC) Vs The Regional Provident Fund Commissioner (RPFC), Employees Provident Fund Organization (EPFO) and Others
Uttarakhand High Court · (2011) 128 FLR 336 : (2011) 2 LLJ 497 : (2011) LLR 308
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 1(4), 14B, 3, 7ASick Industrial Companies (Special Provisions) Act, 1985 — Section 17Uttar Pradesh Reorganisation Act, 2000 — Section 48
High Courts07 Oct 2010Dismissed
Avdesh Singh Vs The State and Another
Uttarakhand High Court · (2010) 10 UK CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts07 Oct 2010Dismissed
Ram Bilash Mandal Vs Superintendent of Police, CBI
Uttarakhand High Court · (2010) 10 UK CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 419, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts07 Oct 2010Dismissed
Jeewan Singh Khetwal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379
High Courts07 Oct 2010Dismissed
Smt. Seeya Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts07 Oct 2010Allowed
Santosh Puri Geeta Bharti and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts07 Oct 2010Dismissed
Ashok Kumar and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 328, 343, 420, 467, 471
High Courts07 Oct 2010Dismissed
Shri Yashpal Singh Bagri Vs Smt. Puja Bagri
Uttarakhand High Court · (2010) 3 UC 1939
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts07 Oct 2010Dismissed
Ranjeet Singh Vs District Magistrate and Another
Uttarakhand High Court · (2010) 3 UC 1949
High Courts07 Oct 2010Dismissed
Jamaluddin and Another Vs Allahabad Bank and Others
Uttarakhand High Court · (2010) 10 UK CK 0018
High Courts07 Oct 2010Allowed
Nagar Palika Hardwar Vs Employee State Insurance Corporation and Others
Uttarakhand High Court · (2011) 2 LLJ 256 : (2010) 2 UD 489
Constitution of India, 1950 — Article 243WEmployees State Insurance Act, 1948 — Section 1(4), 2(12)Uttar Pradesh Municipalities Act, 1916 — Section 9
High Courts07 Oct 2010Allowed
Balvinder Singh (In Jail) Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0014
High Courts07 Oct 2010Allowed
Sri Rakesh Nautiyal Vs State of Uttarakhand and Another Gopal Singh Mehra and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0011
Uttar Pradesh Government Servants (Seniority) Rules, 1991 — Rule 6, 7, 8(1), 8(3)Uttar Pradesh Service of Engineers (Irrigation Department) (Group "B") Service Rules, 1993 — Rule 17, 18(1), 18(2), 18(3), 21
High Courts07 Oct 2010
Smt. Laxmi Hatwal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0008
High Courts07 Oct 2010
Smt. Rajesh @ Sapna Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 2 UD 447
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts06 Oct 2010
Jitendra Singh Sagar and Others Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0110
High Courts06 Oct 2010Allowed
Dr. Naval Kishore Pandey Vs State of Uttarakhand, Principal Secretary, Chikitsa Shiksha Swasthya, Ayush Shiksha and Others
Uttarakhand High Court · (2010) 10 UK CK 0107
High Courts06 Oct 2010Allowed
Vivekananda School Vs Zila Panchayat
Uttarakhand High Court · (2010) 10 UK CK 0105
High Courts06 Oct 2010Dismissed
Sankar Biswas Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0104