High Courts08 Oct 2010Allowed
Haridwar Development Authority Vs Sunil Kumar and Another
Uttarakhand High Court · (2010) 10 UK CK 0128
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 858 of 1,058
High Courts08 Oct 2010
Committee of Management, Adarsh Junior High School Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0124
High Courts08 Oct 2010
Mohan Ram Vs The Collector Nainital, The Tehsildar and Nainital District Co-operative Bank
Uttarakhand High Court · (2010) 10 UK CK 0123
High Courts08 Oct 2010
Ramesh Ram Vs Union of India (UOI) and Others
Uttarakhand High Court · (2010) 10 UK CK 0122
High Courts08 Oct 2010Dismissed
Smt. Heera Rawal, Dhirendra Singh Rawat and Shailendra Singh Rawal Vs Dhananjay Singh Bisht
Uttarakhand High Court · (2010) 10 UK CK 0101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 43 Rule 1, 104
High Courts08 Oct 2010Dismissed
Suman Gagat Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 Oct 2010Dismissed
Gurmeet Kaur and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts08 Oct 2010Dismissed
Sanjay and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 10 UK CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 452, 498A, 504, 506
High Courts08 Oct 2010
Vivekanand Viswas and Others Vs State of Uttarakahnd and Another
Uttarakhand High Court · (2010) 10 UK CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 228Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts08 Oct 2010Allowed
Kunal Tyagi and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 1 NCC 56 : (2010) 3 UC 1919
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts08 Oct 2010Allowed
Pathfinder Publishing Pvt. Ltd. and Others Vs The State and Another
Uttarakhand High Court · (2010) 10 UK CK 0036
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 251Evidence Act, 1872 — Section 105
High Courts08 Oct 2010Allowed
Smt. Seema Tyagi and Another Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts08 Oct 2010Allowed
Walter Willium Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 307, 323
High Courts08 Oct 2010
Manoj Narayan Aggarwal Vs State of Uttaranchal and Another The State Vs Manoj Narayan Aggarwal and Others
Uttarakhand High Court · (2011) CriLJ 243 : (2011) 1 NCC 590 : (2011) 1 NCC 114 : (2011) 3 UC 1631 : (2010) 2 UD 660
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 320, 320(2), 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts08 Oct 2010
Mathuri Lal @ T.T. Gautam Vs State of Uttarakhand
Uttarakhand High Court · (2010) 10 UK CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 110Goondas Act, 1923 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 324, 406, 420, 467
High Courts08 Oct 2010Dismissed
Vijendra Kumar Verma Vs Public Service Commission and Others
Uttarakhand High Court · (2010) 10 UK CK 0004
Uttaranchal Judicial Service Rules, 2005 — Rule 14, 17, 18, 19, 8
High Courts07 Oct 2010
State of Uttarakhand and Others Vs Vinod Kumar Virdi and Others
Uttarakhand High Court · (2010) 10 UK CK 0127
High Courts07 Oct 2010
Dr. Hari Kant Vs State of Uttarakhand and Anr .
Uttarakhand High Court · (2010) 10 UK CK 0126
Constitution of India, 1950 — Article 309
High Courts07 Oct 2010
Khem Ram Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 10 UK CK 0109
High Courts07 Oct 2010Dismissed
Namendra Veer Vs State of U.P. and Others
Uttarakhand High Court · (2010) 10 UK CK 0106
Constitution of India, 1950 — Article 14