High Courts11 Aug 2011Dismissed
Smt. Renu Rawat Vs State of Uttarakhand and G.C. Pant, Branch Manager
Uttarakhand High Court · (2011) 08 UK CK 0145
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 789 of 1,058
High Courts11 Aug 2011Dismissed
Pushkar Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0136
Evidence Act, 1872 — Section 6Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Juvenile Justice Act, 1986 — Section 2
High Courts11 Aug 2011Dismissed
Sohan Lal and Another Vs Miss Shalini Negi and Others
Uttarakhand High Court · (2011) 08 UK CK 0104
High Courts11 Aug 2011
Gurbachan Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0047
Penal Code, 1860 (IPC) — Section 411
High Courts11 Aug 2011Allowed
Smt. Govindi Devi Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0046
Penal Code, 1860 (IPC) — Section 306, 354, 452, 506
High Courts11 Aug 2011Allowed
Kharak Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0045
High Courts11 Aug 2011Dismissed
Pramod Kumar and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 2 NCC 824
Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(d), 482Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts10 Aug 2011Dismissed
Ramesh Chandra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 UC 1150
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts10 Aug 2011Dismissed
Vishan Dutt and Others Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 307, 324, 427, 504
High Courts10 Aug 2011Allowed
Atul Sonkar, Amit Sonkar and Sushil Sonkar Vs State of Uttarakhand and Alok Thapa
Uttarakhand High Court · (2011) 08 UK CK 0151
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 427, 452, 504
High Courts10 Aug 2011Dismissed
Ishwar Kumar Bhagat and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0134
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 306, 323, 452, 504
High Courts10 Aug 2011Dismissed
H.E. Chowfin (since deceased) 1/1 T.H. Chowfin and Others Vs District Judge Pauri Garhwal and Others T.H. Chowfin and Others Vs Additional Commissioner (Admn.) Garhwal Region and Others
Uttarakhand High Court · (2011) 08 UK CK 0107
Constitution of India, 1950 — Article 226, 227Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 — Section 3(10), 3(14), 3(17), 3(21), 3(6)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 12A, 25
High Courts10 Aug 2011Allowed
Badari Dutt Lakhera, Devi Prasad Uniyal, Sunder Lal Gangwar and Mahesh Chandra Thapliyal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
High Courts10 Aug 2011Allowed
Smt. Afsaan Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0049
Penal Code, 1860 (IPC) — Section 302
High Courts10 Aug 2011
Narendra Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0044
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts10 Aug 2011
Narender Kumar Pant Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0043
Penal Code, 1860 (IPC) — Section 304, 337
High Courts10 Aug 2011Allowed
Anand Singh Dobhal Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 120B, 171F, 176Representation of the People Act, 1951 — Section 136
High Courts10 Aug 2011Dismissed
Suman Baliyan Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 323, 384, 406, 419, 466
High Courts10 Aug 2011Allowed
Babu Lal Das Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 2 NCC 357
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 246, 250Penal Code, 1860 (IPC) — Section 193, 195, 211, 323, 324
High Courts09 Aug 2011Allowed
Mohd. Ibrahim and Mohd. Shakil Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0142
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 504