High Courts17 Aug 2011
Ramayan Ram Vs District Education Officer and Another
Uttarakhand High Court · (2011) 08 UK CK 0091
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 788 of 1,058
High Courts17 Aug 2011Dismissed
Ram Sukh Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 08 UK CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 147, 332, 336, 353
High Courts17 Aug 2011Allowed
Smt. Nandi Devi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0076
Penal Code, 1860 (IPC) — Section 120B, 302, 304B, 498A
High Courts17 Aug 2011Allowed
Kranti Kumar Singh and Others Vs H.N.B. Garhwal University and Another
Uttarakhand High Court · (2011) 08 UK CK 0036
High Courts17 Aug 2011Allowed
R.P. Sharma and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 Aug 2011
Shri Bhim Singh Nainwal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 2 UC 2064
High Courts17 Aug 2011Allowed
Nain Ram Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts17 Aug 2011Allowed
Saleem Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts16 Aug 2011Dismissed
Bachee Singh Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 08 UK CK 0103
High Courts16 Aug 2011Dismissed
Union of India (UOI) Vs Chandra Pratap Mishra and Another
Uttarakhand High Court · (2011) 08 UK CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 306, 347, 347(3), 386Penal Code, 1860 (IPC) — Section 409Probation of Offenders Act, 1958 — Section 4
High Courts12 Aug 2011Dismissed
Nanda Ballabh Joshi @ Nandu Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 394
High Courts12 Aug 2011Allowed
Chatar Singh Panwar Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts12 Aug 2011Dismissed
Naveen Chandra Joshi Vs Girish Chandra Joshi and Others
Uttarakhand High Court · (2011) 08 UK CK 0037
Registration Act, 1908 — Section 17
High Courts12 Aug 2011Allowed
Sanjeev Krishna Tripathi and Another Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 08 UK CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 500
High Courts12 Aug 2011Dismissed
Tejveer Singh and Another Vs State of Uttaranchal (Now State of Uttarakhand).
Uttarakhand High Court · (2011) 2 NCC 855
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 394, 397, 411
High Courts11 Aug 2011Allowed
Kamlu @ Kamal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0150
Arms Act, 1959 — Section 25, 4
High Courts11 Aug 2011Allowed
Navi Ahmad Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0149
Penal Code, 1860 (IPC) — Section 308, 323, 324, 452, 504
High Courts11 Aug 2011Allowed
Gulzar Singh Cheema Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Aug 2011Dismissed
Ashwani Chauhan Vs Mamraj
Uttarakhand High Court · (2011) 08 UK CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts11 Aug 2011Dismissed
Kushlendra Tyagi Vs State of Uttarakhand and Narendra Kumar
Uttarakhand High Court · (2011) 08 UK CK 0146
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409