High Courts24 Aug 2011Allowed
Laxman Singh Bisht Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0120
Forest Act, 1927 — Section 26Wild Life (Protection) Act, 1972 — Section 17, 2, 39, 48, 50
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 786 of 1,058
High Courts24 Aug 2011Allowed
Khushal Singh, Shankar Singh and Govind Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0119
Forest Act, 1927 — Section 26Wild Life (Protection) Act, 1972 — Section 17, 2, 39, 48, 50
High Courts24 Aug 2011Allowed
Sanjay Thapa Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0118
Penal Code, 1860 (IPC) — Section 161, 304(B), 498(A)
High Courts24 Aug 2011
Nand Kishore Sharma Vs State of Uttarakhand and Shri Matwar Singh Kandari, Hon''ble Minister, Social Welfare Department
Uttarakhand High Court · (2011) 08 UK CK 0086
High Courts24 Aug 2011Allowed
Sanjay Pahwa Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts23 Aug 2011
Laksman Singh Rawat Vs Committee of Management, Public Inter College and Others
Uttarakhand High Court · (2011) 08 UK CK 0183
High Courts23 Aug 2011
Ramesh Chandra Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0178
High Courts23 Aug 2011Dismissed
Rajesh Sharma and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 323, 420, 467, 468
High Courts23 Aug 2011Allowed
Pankaj Purohit Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0167
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Aug 2011Dismissed
Kiran Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 08 UK CK 0166
Penal Code, 1860 (IPC) — Section 307, 323, 34
High Courts23 Aug 2011Allowed
Akil Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts23 Aug 2011Allowed
Seet Lal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0089
Penal Code, 1860 (IPC) — Section 363
High Courts23 Aug 2011Dismissed
Pooran Ram Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 08 UK CK 0055
High Courts23 Aug 2011Dismissed
Shamshad Ali Vs State of Uttarakhand and Anees Ahmad
Uttarakhand High Court · (2011) 08 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Aug 2011Dismissed
Raju Thapa Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 319Indecent Representation of Women (Prohibition) Act, 1986 — Section 4, 6Penal Code, 1860 (IPC) — Section 2, 376, 506
High Courts23 Aug 2011Dismissed
Sohan Lal and Another Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0001
Forest Act, 1927 — Section 26Penal Code, 1860 (IPC) — Section 379, 411
High Courts20 Aug 2011Allowed
B. J. Services Co. Middle East Ltd. Vs Deputy Director of Income Tax, International Taxation and Others
Uttarakhand High Court · (2012) 246 CTR 381 : (2011) 339 ITR 169
Evidence Act, 1872 — Section 114Finance Act, 2003 — Section 44DAIncome Tax Act, 1961 — Section 115A, 115AB, 139, 142, 142(1)
High Courts19 Aug 2011Allowed
Mehraj Ali @ Adil and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 08 UK CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts19 Aug 2011Allowed
Smt. Manjari Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406
High Courts19 Aug 2011Dismissed
Ashok Chhetri Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 08 UK CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 161, 306, 482Penal Code, 1860 (IPC) — Section 420