COURT ARCHIVE

Uttarakhand High Court judgments

21,157 judgments · page 790 of 1,058

High Courts09 Aug 2011Allowed

Kadir Baksh @ Pappu Vs State of Uttarakhand

Uttarakhand High Court · (2011) 08 UK CK 0141

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 504, 506

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High Courts09 Aug 2011Allowed

Balbeer Singh and Others Vs State of Uttarakhand and Another

Uttarakhand High Court · (2011) 08 UK CK 0140

Penal Code, 1860 (IPC) — Section 304B, 405, 406

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High Courts09 Aug 2011Dismissed

Sri Rakesh Thapa Vs Sri Pratap Singh Chauhan

Uttarakhand High Court · (2011) 08 UK CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts09 Aug 2011Allowed

Himmat Lal and Others Vs State of Uttarakhand and Ram Singh

Uttarakhand High Court · (2011) 08 UK CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 363, 366, 506

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High Courts09 Aug 2011Dismissed

Nafees Vs State of U.P. (Now State of Uttarakhand)

Uttarakhand High Court · (2011) 08 UK CK 0073

Penal Code, 1860 (IPC) — Section 376

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High Courts09 Aug 2011Dismissed

Nathi Singh Vs State of Uttaranchal and Others

Uttarakhand High Court · (2011) 08 UK CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 323, 504

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High Courts09 Aug 2011

Jayendra Singh and Others Vs State of Uttaranchal

Uttarakhand High Court · (2011) 2 NCC 540

Penal Code, 1860 (IPC) — Section 147, 201, 224, 225, 353

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High Courts09 Aug 2011Allowed

Kulvant Singh Vs State of Uttarakhand

Uttarakhand High Court · (2011) 08 UK CK 0051

Penal Code, 1860 (IPC) — Section 120B, 302

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High Courts09 Aug 2011Dismissed

Ajaz Ahmad Vs Inayat Ali and Others

Uttarakhand High Court · (2011) 08 UK CK 0039

Penal Code, 1860 (IPC) — Section 201, 302, 34, 364

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High Courts09 Aug 2011Dismissed

Mohammed Sulaiman Vs State of Uttaranchal and Another

Uttarakhand High Court · (2011) 08 UK CK 0010

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High Courts09 Aug 2011Allowed

Smt. Jimiya and Another Vs State of Uttarakhand and Another

Uttarakhand High Court · (2011) 08 UK CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 420, 452, 504, 506

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High Courts08 Aug 2011Dismissed

Prem Chand Vs State of Uttarakhand and Shri Changa

Uttarakhand High Court · (2011) 08 UK CK 0144

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420

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High Courts08 Aug 2011Dismissed

Yashwant Singh and Shivcharan Singh Rawat, Assistant Development Officer, (Panchayat) Block Development Vs State of Uttarakhand and Others

Uttarakhand High Court · (2011) 08 UK CK 0143

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B

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High Courts08 Aug 2011Dismissed

Manoj Kumar Vs State of Uttarakhand

Uttarakhand High Court · (2011) 08 UK CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 113B

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High Courts08 Aug 2011Dismissed

Amrit Pal Singh Vs State of Uttarakhand and Another

Uttarakhand High Court · (2011) 08 UK CK 0127

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 417, 420, 465, 467

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High Courts08 Aug 2011Allowed

Pankaj Narang Vs State of Uttaranchal and Another

Uttarakhand High Court · (2011) 08 UK CK 0126

Criminal Procedure Code, 1973 (CrPC) — Section 153(3), 153(6), 200, 202, 482Penal Code, 1860 (IPC) — Section 406, 420

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High Courts08 Aug 2011Dismissed

Sanjay Garg and Another Vs State of Uttarakhand and Another

Uttarakhand High Court · (2011) 08 UK CK 0125

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 175(1), 195, 482Penal Code, 1860 (IPC) — Section 156, 307, 34, 420, 467

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High Courts08 Aug 2011Allowed

Chandra Mohan Singh and Others Vs State of Uttaranchal

Uttarakhand High Court · (2011) 2 NCC 511

Criminal Law (Amendment) Act, 1932 — Section 7Penal Code, 1860 (IPC) — Section 332, 34, 353, 452, 504

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High Courts08 Aug 2011Dismissed

Sher Singh and Others Vs State of Uttarakhand and Sri Swar Singh

Uttarakhand High Court · (2011) 08 UK CK 0068

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 406, 452

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High Courts08 Aug 2011Dismissed

Bhagat Singh Vs State of Uttarakhand and Devendra Pal Singh

Uttarakhand High Court · (2011) 08 UK CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 308, 323, 504, 506

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