High Courts04 Aug 2011Allowed
Ashok Kumar and Another Vs Addl. District Judge/FTC and Others
Uttarakhand High Court · (2011) 2 UC 1489
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 792 of 1,058
High Courts04 Aug 2011Allowed
OM ISPAT Vs Secretary, Industrial Department, Government of Uttarakand, Dehradun and Others
Uttarakhand High Court · (2011) 187 ECR 22 : (2011) 2 UD 150
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excises and Salt Act, 1944 — Section 5A(1)
High Courts03 Aug 2011
Smt. Indra Negi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 08 UK CK 0096
High Courts03 Aug 2011Allowed
Surendra Chandra and Others Vs State of Uttaranchal and Others Navraj Gill Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 2 UC 1469
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 145(1), 146(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 229D
High Courts03 Aug 2011Dismissed
State of Uttarakhand Vs Jiwan and Others
Uttarakhand High Court · (2011) 2 NCC 606 : (2011) 2 UC 1474
Penal Code, 1860 (IPC) — Section 323, 363, 366, 368, 376
High Courts03 Aug 2011Dismissed
Manfool Sharma and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 2 NCC 610 : (2011) 2 UC 1477
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 406, 482Hindu Marriage Act, 1955 — Section 27, 9
High Courts03 Aug 2011Dismissed
Jaspal Singh Vs Registrar of Companies, Uttar Pradesh and Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 662
Companies Act, 1956 — Section 234, 234(1), 628Criminal Procedure Code, 1973 (CrPC) — Section 468, 482
High Courts03 Aug 2011
Yashwant Singh Vs Superintendent Engineer, Minor Irrigation and Others
Uttarakhand High Court · (2012) 2 UC 1225
High Courts02 Aug 2011
Vijay Singh Padiyar Vs State of Uttarakhand
Uttarakhand High Court · (2011) 08 UK CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 420
High Courts02 Aug 2011Dismissed
Ms. Anu Vs State of Uttarakhand and Sushil Kumar Gupta
Uttarakhand High Court · (2011) 08 UK CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Aug 2011Dismissed
Shailendra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 08 UK CK 0131
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9
High Courts02 Aug 2011Dismissed
Shamshad and Others Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 588
Penal Code, 1860 (IPC) — Section 307, 34, 506
High Courts02 Aug 2011Allowed
Radha Kant Adhikari and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2012) 1 DMC 474 : (2011) 2 NCC 577 : (2011) 2 UC 1452
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 323, 482, 498Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Aug 2011Dismissed
Nazar Ali Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 08 UK CK 0130
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts01 Aug 2011Dismissed
Dilshad Vs State of Uttaranchal
Uttarakhand High Court · (2011) 08 UK CK 0129
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Aug 2011Allowed
Satyagayan Nikatan and Another Vs Swami Shivshankargeri Chella Swami Siddhanand and Another Shri Padmaakar Pandey and Another Vs Mukund Singh Yogi and Another
Uttarakhand High Court · (2012) 1 UC 646 : (2011) 2 UD 444
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts01 Aug 2011Dismissed
Bhagwat Sharan Agrawal Vs Om Prakash Bhardwaj
Uttarakhand High Court · (2013) 1 UC 676 : (2012) 1 UC 676 : (2011) 2 UD 438
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts01 Aug 2011Dismissed
Randhir Singh Vs Versus Sunil Kumar Kashyap and Another
Uttarakhand High Court · (2011) 08 UK CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 384, 386, 420, 506
High Courts01 Aug 2011Allowed
Yuvraj Singh and Others Vs State of Uttarakhand and Jogendra Singh
Uttarakhand High Court · (2011) 08 UK CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 202, 210, 482Penal Code, 1860 (IPC) — Section 109, 147, 148, 214, 307
High Courts01 Aug 2011Allowed
Kishan Lal and Others Vs State of U.P.
Uttarakhand High Court · (2011) 08 UK CK 0085
Penal Code, 1860 (IPC) — Section 304, 325, 34