High Courts28 Jul 2011Dismissed
Purushottam Nautiyal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 2 NCC 479 : (2011) 2 UC 1437
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 794 of 1,058
High Courts28 Jul 2011
Master Singh Yadav, Smt. Munni Devi, Ms. Sushma Yadav and Ms. Ruchi Yadav Vs State of Uttarakhand and Smt. Manu Yadav
Uttarakhand High Court · (2011) 07 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts28 Jul 2011Allowed
Soniya @ Sneh Nain Vs State of Uttarakhand and Sri Naresh Kumar brother of Late Sri Jaipal Singh
Uttarakhand High Court · (2011) 07 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts28 Jul 2011Dismissed
Smt. Poonam Dhawan and Master Krishna Vs Shri Manoj Dhawan
Uttarakhand High Court · (2011) 07 UK CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts28 Jul 2011
Anil Singh Bisht Vs Smt. Hardei
Uttarakhand High Court · (2011) 07 UK CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts28 Jul 2011Dismissed
Leena Singh, Km. Divya Singh and Umesh Veer Vikram Singh Vs State of Uttarakhand and Devendra Singh Yadav
Uttarakhand High Court · (2011) 07 UK CK 0001
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420, 504, 506
High Courts27 Jul 2011Dismissed
B.S. Kaintura Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 2 NCC 464 : (2011) 2 UC 1420
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 201, 406, 420, 467
High Courts27 Jul 2011Allowed
Amreek Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 07 UK CK 0207
Arms Act, 1959 — Section 25, 27
High Courts27 Jul 2011
Jeevan Kumar and Others Vs Board of Revenue/Chief Controlling Authority and Others
Uttarakhand High Court · AIR 2012 Utt 54
Stamp Act, 1899 — Section 47A, 56
High Courts27 Jul 2011Allowed
Iliyashu Akni Lateef Vs State of Uttarakhand
Uttarakhand High Court · (2011) 2 NCC 379 : (2011) 2 UC 1431 : (2011) 2 UD 132
Criminal Procedure Code, 1973 (CrPC) — Section 29, 29(2)Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 419, 471
High Courts27 Jul 2011Allowed
Manoj Swaroop Vs State of Uttarakhand
Uttarakhand High Court · (2011) 07 UK CK 0076
Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts27 Jul 2011Allowed
Sanjeev Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2011) 07 UK CK 0074
Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts27 Jul 2011Dismissed
Sabir Hussain Vs State of Uttrakhand
Uttarakhand High Court · (2011) 2 UC 1413
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts27 Jul 2011
Ram Prakash @ Prabhu, Hari Prakash Bhat, Smt. Kusum @ Basundhara, Amit and Vinod Kumar Vs State of Uttarakhand, District and Sessions Judge, Additional Chief Judicial Magistrate and Smt. Usha
Uttarakhand High Court · (2011) 07 UK CK 0035
High Courts27 Jul 2011Allowed
The Kisan Sahkari Chini Mills Ltd. Vs Shabbir Ahmad and Others
Uttarakhand High Court · (2011) 07 UK CK 0023
High Courts26 Jul 2011Dismissed
Suraj Gulati Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 2 NCC 446 : (2011) 2 UC 1408
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 145(5), 145(I)
High Courts26 Jul 2011Dismissed
Tara Chand Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 07 UK CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts26 Jul 2011Dismissed
Guljar Singh Vs State of Uttaranchal, S.D. M., Khatima and Devi Dutt
Uttarakhand High Court · (2011) 07 UK CK 0209
Criminal Procedure Code, 1973 (CrPC) — Section 107(116), 145, 146(1), 151, 482
High Courts26 Jul 2011Allowed
State of Uttarakhand and Another Vs Shekhar Chandra Pandey and Another
Uttarakhand High Court · (2011) 07 UK CK 0199
High Courts26 Jul 2011Dismissed
United India Insurance Co. Ltd. Vs Ramsukhi and Others
Uttarakhand High Court · (2011) 07 UK CK 0196
Motor Vehicles Act, 1988 — Section 166, 170