High Courts12 Oct 2011Allowed
Murari Lal and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 10 UK CK 0052
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 773 of 1,058
High Courts12 Oct 2011Allowed
Hakim Singh and others Vs Judicial Magistrate, Khatima and another
Uttarakhand High Court · (2011) 10 UK CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts12 Oct 2011
Jeevan Ram Garg Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 10 UK CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 483Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts12 Oct 2011Allowed
Manni and Kalu @ Rituraj Vs State of Uttarakhand
Uttarakhand High Court · (2011) 10 UK CK 0049
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts12 Oct 2011Allowed
Ganesh Thakurathi Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 1 NCC 218 : (2011) 2 UD 646
Penal Code, 1860 (IPC) — Section 394, 395Uttar Pradesh Police Regulations, 1948 — Regulation 228, 231, 233, 240
High Courts12 Oct 2011Dismissed
Smt. Mona @ Mamta Sah and Khasti Devi Vs State of Uttarakhand and Sri Pooran Lal Sah
Uttarakhand High Court · (2011) 10 UK CK 0025
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 306
High Courts12 Oct 2011Allowed
Brij Mohan Agarwal and Others Vs State of Uttarakhand and Mahendra Pal
Uttarakhand High Court · (2011) 10 UK CK 0024
Constitution of India, 1950 — Article 226Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 4
High Courts11 Oct 2011Dismissed
Pankaj Kumar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 10 UK CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 256, 300Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts11 Oct 2011
Karan Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 10 UK CK 0068
High Courts11 Oct 2011Dismissed
Commissioner, Customs and Central Excise, Meerut-I Vs M/s Amrit Varsha Ispat (P) Ltd. Muni Ki Reti, Rishikesh
Uttarakhand High Court · (2011) 10 UK CK 0042
Central Excise Rules, 1944 — Rule 96ZO(3)Central Excises and Salt Act, 1944 — Section 35G, 37, 3A
High Courts11 Oct 2011
Bhanu Bhai and Shalini Verma Vs State of Uttarakhand and Gulab Singh
Uttarakhand High Court · (2011) 10 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 408
High Courts11 Oct 2011Allowed
Smt. Sarojani Devi and Others Vs Judicial Magistrate, Kotdwar, District Pauri Garhwal and Another
Uttarakhand High Court · (2011) 10 UK CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244, 319, 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506
High Courts11 Oct 2011Allowed
Brij Mohan, Manager, Firm Sovereign Traders Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 10 UK CK 0019
Prevention of Food Adulteration Act, 1954 — Section 16, 23(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 32
High Courts11 Oct 2011Dismissed
Shahida Vs State of Uttaranchal and others
Uttarakhand High Court · (2011) 10 UK CK 0018
Penal Code, 1860 (IPC) — Section 147, 323, 324, 504, 506
High Courts11 Oct 2011Allowed
Smt. Pavitra Chaudhari and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 10 UK CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Oct 2011Dismissed
Harpal Singh Sandhu Vs State of Uttaranchal
Uttarakhand High Court · (2011) 10 UK CK 0001
Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Oct 2011Allowed
The Pradeshiya Industrial and Investment Corporation of U.P. Ltd. (PICUP) Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 10 UK CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 200, 468Penal Code, 1860 (IPC) — Section 405, 406
High Courts10 Oct 2011
Smt. Meena Negi Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 10 UK CK 0067
High Courts10 Oct 2011Dismissed
Anil Kumar Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 10 UK CK 0041
High Courts10 Oct 2011Dismissed
Smt. Rama Dhand Vs State of Uttarakhand and Arun Rajput
Uttarakhand High Court · (2011) 10 UK CK 0022