High Courts17 Oct 2011Allowed
Dr. D.N. Yadav Vs Hem Chandra Chaudhary
Uttarakhand High Court · (2011) 10 UK CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 524, 526
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 772 of 1,058
High Courts17 Oct 2011Dismissed
H.N. Gautam Vs Puneet Garg
Uttarakhand High Court · (2011) 10 UK CK 0058
Companies Act, 1956 — Section 143(3), 433, 434Negotiable Instruments Act, 1881 (NI) — Section 138, 138Penal Code, 1860 (IPC) — Section 420
High Courts17 Oct 2011Dismissed
State of Uttarakhand and another Vs Shoorvir Singh and another
Uttarakhand High Court · (2011) 10 UK CK 0045
Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 2
High Courts17 Oct 2011
Kailash Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 10 UK CK 0008
High Courts17 Oct 2011
Smt. Sushila Devi Vs Trilok Singh and Others
Uttarakhand High Court · AIR 2012 Utt 42
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 2Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 331
High Courts14 Oct 2011
Vinod Kumar Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 10 UK CK 0087
Penal Code, 1860 (IPC) — Section 332, 353
High Courts14 Oct 2011Allowed
Krishan Pal Sharma Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 10 UK CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323, 352, 452, 504, 506
High Courts14 Oct 2011Allowed
Shyam Lal Vs State of Uttaranchal and Another
Uttarakhand High Court · (2011) 10 UK CK 0055
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts14 Oct 2011
Anand Pal Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 10 UK CK 0048
High Courts14 Oct 2011Dismissed
The Commissioner of Income Tax Dehradun And another Vs M/s BKI/HAM v.o.f. C/o Arthur Anderson and Co., New Delhi
Uttarakhand High Court · (2011) 245 CTR 140 : (2012) 347 ITR 570 : (2011) 203 TAXMAN 58
Income Tax Act, 1961 — Section 148, 260A
High Courts14 Oct 2011
Km. Meera Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 10 UK CK 0040
High Courts14 Oct 2011Dismissed
Dheeraj Singh Kasana and Bhupendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 10 UK CK 0026
Cinematograph Act, 1952 — Section 5ACriminal Procedure Code, 1973 (CrPC) — Section 482Indecent Representation of Women (Prohibition) Act, 1986 — Section 4
High Courts14 Oct 2011
Vivekanand School, Vivekanand Gram, Haridwar Road, Dehradun Vs Regional Provident Fund Commissioner, Dehradun
Uttarakhand High Court · (2011) 10 UK CK 0015
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts14 Oct 2011Dismissed
CIT Vs Dehradun Club Ltd.
Uttarakhand High Court · (2013) 259 CTR 149 : (2013) 351 ITR 396 : (2012) 209 TAXMAN 27
Income Tax Act, 1961 — Section 143(3), 143(3), 148, 154, 156
High Courts13 Oct 2011Dismissed
Sharad Kumar Agarwal, Director M/s Wings Commercial Company Limited, Smt. Neeta Agarwal, Director M/s Wings Commercial company, Limited and Others Vs State of Uttarakhand and Bank of Baroda
Uttarakhand High Court · (2011) 10 UK CK 0086
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 399(2), 401(2)Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts13 Oct 2011Allowed
Smt. Sudesh Sharma and Vikrant Shounak Vs State of Uttarakhand and Smt. Tarika Shounak
Uttarakhand High Court · (2011) 10 UK CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts13 Oct 2011Allowed
Kameshwar Prasad Kala Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 10 UK CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 423
High Courts12 Oct 2011Dismissed
Laxmi Narayan Vs State of U.P. and Others
Uttarakhand High Court · (2011) 10 UK CK 0070
Dying in Harness Rules, 1974 — Rule 2
High Courts12 Oct 2011
Smt. Soniya Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 10 UK CK 0069
High Courts12 Oct 2011Dismissed
Rajani Kant Uniyal Vs State of Uttarakhand and others Prem Chand Saini Vs State of Uttarakhand and another
Uttarakhand High Court · (2011) 2 NCC 618
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 120B, 420, 447, 467, 468