COURT ARCHIVE

Uttarakhand High Court judgments

21,157 judgments · page 771 of 1,058

High Courts19 Oct 2011Allowed

Ghanshyam Singh Jainer Vs Superintending Engineer, Adharaanveshan Mandal, Irrigation Research Institute, Roorkee, Haridwar, Selection Committee, Irrigation Research Institute

Uttarakhand High Court · (2011) 10 UK CK 0028

General Clauses Act, 1897 — Section 21Irrigation Department Junior Engineer Service Rules, 1992 — Rule 5(4)

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High Courts19 Oct 2011Allowed

Hardev Singh Vs State of Uttarakhand

Uttarakhand High Court · (2011) 10 UK CK 0027

Constitution of India, 1950 — Article 252(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14, 8(4)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

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High Courts19 Oct 2011

Sanjeev Pandey Vs State of Uttarakhand and others

Uttarakhand High Court · (2011) 10 UK CK 0016

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High Courts18 Oct 2011Dismissed

Rajni Devi Vs State of Uttarakhand and Others

Uttarakhand High Court · (2011) 10 UK CK 0079

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406

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High Courts18 Oct 2011Allowed

Baby Jyoti Vs State of Uttarakhand and Others

Uttarakhand High Court · (2011) 10 UK CK 0078

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420, 467, 468, 471, 506

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High Courts18 Oct 2011Dismissed

Dr. Rajesh Kumar Shukla Vs State of Uttarakhand and Vijay Kumar

Uttarakhand High Court · (2011) 10 UK CK 0077

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471

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High Courts18 Oct 2011Allowed

Smt. Saroj Vs State of Uttarakhand

Uttarakhand High Court · (2011) 10 UK CK 0076

Penal Code, 1860 (IPC) — Section 201, 304B

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High Courts18 Oct 2011Allowed

Rajaram Vs State of Uttarakhand

Uttarakhand High Court · (2011) 10 UK CK 0075

Penal Code, 1860 (IPC) — Section 376, 511

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High Courts18 Oct 2011Allowed

Sumer Chand @ Sukka Vs State of Uttarakhand

Uttarakhand High Court · (2011) 10 UK CK 0074

Penal Code, 1860 (IPC) — Section 302

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High Courts18 Oct 2011Dismissed

Suresh Goldar Vs Anima Goldar

Uttarakhand High Court · (2011) 10 UK CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts18 Oct 2011Dismissed

Parul Gairola Vs Uttarakhand Public Service Commission and others

Uttarakhand High Court · (2011) 10 UK CK 0047

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High Courts18 Oct 2011Dismissed

Commissioner Customs and Central Excise, Meerut-I Vs M/s Apco Pharma Ltd.

Uttarakhand High Court · (2011) 10 UK CK 0046

Central Excises and Salt Act, 1944 — Section 35G(1)CENVAT (Credit) Rules, 2002 — Rule 12, 2, 3, 4, 6

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High Courts18 Oct 2011

Patanjali Bhartiya Ayurvigyan Avam Anusandhan Sansthan, Patanjali Yogpeeth Haridwar, District Haridwar Vs Union of India and others

Uttarakhand High Court · (2011) 10 UK CK 0009

Indian Medicine Central Council Act, 1970 — Section 13(A), 13(A)(5), 13C, 14(2)

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High Courts17 Oct 2011Dismissed

Smt. Kusum Lata @ Meghna through her power of attorney holder Vijan Beer Singh Vs State of Uttarakhand and Others

Uttarakhand High Court · (2011) 10 UK CK 0085

Constitution of India, 1950 — Article 226

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High Courts17 Oct 2011Dismissed

Tajendra Gill and Others Vs State of Uttarakhand and Arun Kumar

Uttarakhand High Court · (2011) 10 UK CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts17 Oct 2011Dismissed

Arun Kumar, Sher Singh, Nipendra and Anil Gurjar Vs State of Uttarakhand and Tejendra Gill

Uttarakhand High Court · (2011) 10 UK CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

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High Courts17 Oct 2011Dismissed

Vishnu Vs State of Uttarakhand

Uttarakhand High Court · (2011) 10 UK CK 0073

Penal Code, 1860 (IPC) — Section 201, 302, 394, 411

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High Courts17 Oct 2011

S.S. Naugain Vs Uttarakhand Power Corporation and Others

Uttarakhand High Court · (2011) 10 UK CK 0072

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High Courts17 Oct 2011Allowed

Ashok Kumar Vs State of Uttaranchal and Another

Uttarakhand High Court · (2011) 10 UK CK 0061

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

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High Courts17 Oct 2011Dismissed

Smt. Gurdeep Kaur and another Vs State of Uttarakhand and others

Uttarakhand High Court · (2011) 10 UK CK 0060

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482Penal Code, 1860 (IPC) — Section 182, 307, 395, 397, 436

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