High Courts29 Sept 2011Dismissed
Hari Prakash Vs State of Uttarakhand and others
Uttarakhand High Court · (2013) 1 UC 766 : (2012) 1 UC 766
Uttar Pradesh Panchayat Raj Act, 1947 — Section 14
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 775 of 1,058
High Courts29 Sept 2011
Km. Deep Joshi Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0024
High Courts28 Sept 2011
Vishwa Nath Semwal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0117
Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 4(4), 4(5), 4(6), 5
High Courts28 Sept 2011
M.L. Agrawal Retd. Addl. Sessions Judge Vs The State of Uttarakhand and The State of Uttar Pradesh
Uttarakhand High Court · (2011) 09 UK CK 0116
High Courts28 Sept 2011Dismissed
Rajesh Kumar Yadav Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0115
High Courts28 Sept 2011Allowed
Smt. Rewati Devi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0112
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts28 Sept 2011
Sattar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 51Wild Life (Protection) Act, 1972 — Section 27, 29, 31, 51
High Courts28 Sept 2011Dismissed
Ashok Singh and Suresh Singh Vs State of Uttaranchal
Uttarakhand High Court · (2011) 09 UK CK 0076
Penal Code, 1860 (IPC) — Section 323, 353, 504, 506Railways Act, 1989 — Section 145Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts28 Sept 2011Dismissed
Anil Kumar Gupta Vs Judicial Magistrate and Another
Uttarakhand High Court · (2011) 09 UK CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts28 Sept 2011
Sunil Kumar Gupta Vs Smt. Shalini Gupta
Uttarakhand High Court · (2011) 09 UK CK 0074
Hindu Marriage Act, 1955 — Section 13, 9Protection of Women From Domestic Violence Act, 2005 — Section 2
High Courts28 Sept 2011Allowed
Sandeep Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0054
Penal Code, 1860 (IPC) — Section 302, 364
High Courts28 Sept 2011Dismissed
Rakesh Kumar Mahendra Vs Smt. Devki Mahendra
Uttarakhand High Court · (2011) 09 UK CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts28 Sept 2011Allowed
Kishan Ram Vs State of Uttaranchal and Others
Uttarakhand High Court · (2011) 09 UK CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20, 22, 69, 7Juvenile Justice Act, 1986 — Section 50
High Courts28 Sept 2011Dismissed
Smt. Shanti Sharma Vs Shri Anil Kumar Gupta and others
Uttarakhand High Court · (2012) 1 UC 545
Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 106, 111
High Courts28 Sept 2011
Man Mohan Singh Vs Union of India (UOI) and Others
Uttarakhand High Court · (2011) 09 UK CK 0023
Armed Forces Tribunals Act, 2007 — Section 14(2), 34
High Courts28 Sept 2011
Sri Ram Sharan Chauhan Vs Nagar Palika Parishad and Others
Uttarakhand High Court · (2011) 09 UK CK 0022
High Courts28 Sept 2011Dismissed
Man Singh Pal Vs State of U.P. and Others
Uttarakhand High Court · (2011) 09 UK CK 0021
High Courts27 Sept 2011
V.S. Rajput Vs State of Uttarakhand and Sri Balwant Singh Bhoriyal, Minister Secretariat Administration, Medical Education and Information Technology
Uttarakhand High Court · (2011) 09 UK CK 0114
High Courts27 Sept 2011Dismissed
Smt. Sarita Karnwal Vs Meerut Mandal Vikas Nigam Ltd. and Others
Uttarakhand High Court · (2011) 2 UD 164
High Courts27 Sept 2011Dismissed
Sandeep, Suresh and Raj Pal Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0111
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 420