High Courts27 Sept 2011Dismissed
Akshay Kumar @ Bobby Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0110
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 324, 386, 452, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 776 of 1,058
High Courts27 Sept 2011
Shahid, Smt. Hameeda, Saraju and Smt. Husan Jahan Vs Smt. Reshma
Uttarakhand High Court · (2011) 09 UK CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts27 Sept 2011Dismissed
Km. Shailja Rawat Vs State of Uttarakhand and Arjun Singh
Uttarakhand High Court · (2011) 09 UK CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 125, 311, 482
High Courts27 Sept 2011
Virendra Singh Vs State of Uttarakhand and Dalip Singh Bohra
Uttarakhand High Court · (2011) 09 UK CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 324, 504
High Courts27 Sept 2011
Mukundiballabh Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0058
High Courts27 Sept 2011
Smt. Samshad Begam Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 1 NCC 529
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts27 Sept 2011Allowed
Smt. Praveen Rao Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 5
High Courts27 Sept 2011Allowed
Subhankar Ganguly Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 482Penal Code, 1860 (IPC) — Section 34, 405, 406, 409, 420
High Courts27 Sept 2011
Smt. Sarita Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0020
High Courts27 Sept 2011
Smt. Luxmi Semalty Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 09 UK CK 0005
High Courts27 Sept 2011Dismissed
Rajendra Kumar Bisht Vs Border Security Force and Others
Uttarakhand High Court · (2011) 09 UK CK 0004
Constitution of India, 1950 — Article 226
High Courts27 Sept 2011Dismissed
Vipin Chandra Bhagat Vs Principal Chief Conservator of Forests and Others
Uttarakhand High Court · (2011) 09 UK CK 0003
High Courts27 Sept 2011
Rajendra Singh Bohra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0002
High Courts26 Sept 2011Dismissed
Smt. Kanta Sharma and Pankaj Sharma Vs State of Uttarakhand and Smt. Geetanjali alais Geeta
Uttarakhand High Court · (2011) 09 UK CK 0083
Constitution of India, 1950 — Article 226Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 323, 498A, 504
High Courts26 Sept 2011
Laxman Singh, Ms. Tara Mehra, Ms. Parwati Devi and Ms. Hema Dhyani Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 09 UK CK 0082
High Courts26 Sept 2011
Vankos and Company Vs T.C. Bhandari, Chief Executive, Associated Representative and Judicial Magistrate
Uttarakhand High Court · (2011) 09 UK CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 205, 305, 305(2)Penal Code, 1860 (IPC) — Section 420
High Courts26 Sept 2011Dismissed
Amit Sharma Vs Sachin Singhal
Uttarakhand High Court · (2011) 09 UK CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(3)
High Courts26 Sept 2011Allowed
Kishan Lal Taank and Others Vs State of Uttarakhand and Smt. Rajni
Uttarakhand High Court · (2011) 09 UK CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 147, 323, 498A, 504, 506
High Courts26 Sept 2011Allowed
Digamber Prakash Shah Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0078
Penal Code, 1860 (IPC) — Section 411
High Courts26 Sept 2011Allowed
Surendra and Rampal Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 09 UK CK 0077
Penal Code, 1860 (IPC) — Section 380, 411, 457