High Courts13 Nov 2025Allowed
Anita Devi and another Vs Rajan
Uttarakhand High Court · (2025) 11 UK CK 0289
Constitution Of India, 1950 - Article 227
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 75 of 1,060
High Courts13 Nov 2025Allowed
Kanhaiya Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0288
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 309(4), 317(2)Constitution Of India, 1950 - Article 21
High Courts13 Nov 2025Allowed
Ikrar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0287
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts13 Nov 2025Allowed
Shahnawaz Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0286
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29
High Courts13 Nov 2025Allowed
Om Vipul Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0285
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109Constitution Of India, 1950 - Article 21
High Courts13 Nov 2025Allowed
Jeevan Arya @ Jaggu Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0284
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20
High Courts13 Nov 2025Allowed
Pranav Oberai Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0283
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts13 Nov 2025Allowed
Piyush Rawat Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0282
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109Constitution Of India, 1950 - Article 227
High Courts13 Nov 2025Allowed
Poonam Chaudhari Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0281
Indian Penal Code, 1860 - Section 120B, 420, 467, 468, 471
High Courts10 Nov 2025Allowed
Faizan Khan Tour And Travels Vs Suresh Chandra
Uttarakhand High Court · (2025) 11 UK CK 0047
Negotiable Instruments Act, 1881 - Section 138
High Courts10 Nov 2025Allowed
Bhoop Ram Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 11 UK CK 0046
Indian Penal Code, 1860 - Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 - Section 5, 6Prohibition Of Child Marriage Act, 2006 - Section 9, 10
High Courts10 Nov 2025Allowed
Rajendra Singh Bisht And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0045
Dowry Prohibition Act, 1961 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts10 Nov 2025Allowed
Shehzad Qureshi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0044
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Prevention Of Cruelty To Animals Act, 1960 - Section 3, 11Constitution Of India, 1950 - Article 21
High Courts10 Nov 2025Allowed
Imran Alias Tailor Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0043
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts10 Nov 2025Disposed Of
Tijender Kaur And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0042
High Courts10 Nov 2025Allowed
Sameet Nawani Vs Gyan Prakash And Ors
Uttarakhand High Court · (2025) 11 UK CK 0041
High Courts10 Nov 2025Allowed
Aakil Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0040
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 303(2)Constitution Of India, 1950 - Article 21
High Courts10 Nov 2025Allowed
Mohit Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0038
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 303(2), 317(2)Constitution Of India, 1950 - Article 21
High Courts07 Nov 2025
Kalpana & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0051
High Courts07 Nov 2025
Anjali Masih & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0050