High Courts17 Nov 2025Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0401
Indian Penal Code, 1860 - Section 120B, 420
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 74 of 1,060
High Courts17 Nov 2025Allowed
Ram Kunwar Alias Ram Kumar Alias Chairman Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0400
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 238, 316(5), 318(4), 336(3), 338, 340(2)
High Courts17 Nov 2025Allowed
Sumer Kaushik Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0399
Uttar Pradesh Gangsters & Anti Social Activities (Prevention) Act, 1986 - Section 2, 3
High Courts17 Nov 2025Allowed
Raj Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0398
Bharatiya Nyaya Sanhita, 2023 - Section 80
High Courts15 Nov 2025Allowed
Ravi Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0002
Indian Penal Code, 1860 - Section 302
High Courts15 Nov 2025Allowed
Kheem Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 50
High Courts14 Nov 2025Disposed Of
Khadak Singh Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0066
Code Of Criminal Procedure, 1973 - Section 125
High Courts14 Nov 2025Allowed
Amit Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0065
Negotiable Instruments Act, 1881 - Section 138
High Courts14 Nov 2025Partly Allowed
Annu Sharma Alias Swati & Ors Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0064
Code Of Criminal Procedure, 1973 - Section 125, 397, 401
High Courts14 Nov 2025Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0056
Indian Penal Code, 1860 - Section 120B, 420
High Courts14 Nov 2025Allowed
Kuldeep Singh Manral Vs State of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20
High Courts14 Nov 2025Allowed
Bhanu Prakash Verma Alias Kamal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0052
Bharatiya Nyaya Sanhita, 2023 - Section 308(5), 318(4)Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts14 Nov 2025Allowed
Mayank Garg And Anr Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0344
Indian Penal Code, 1860 - Section 323, 498A, 504Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts14 Nov 2025Dismissed
Anita Kandwal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0343
Code Of Criminal Procedure, 1973 - Section 125
High Courts14 Nov 2025Dismissed
Chandr Gupta Gautam Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 11 UK CK 0342
Indian Penal Code, 1860 - Section 120B, 147, 148, 323, 354, 427, 504, 506
High Courts14 Nov 2025Allowed
Ankit Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0341
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4, 33(5)
High Courts14 Nov 2025Dismissed
Oriental Insurance Company Limited Vs Deepa Devi And Others
Uttarakhand High Court · (2025) 11 UK CK 0339
High Courts13 Nov 2025Dismissed
Rizwan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0292
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Constitution Of India, 1950 - Article 21
High Courts13 Nov 2025Dismissed
Arvind Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0291
Indian Penal Code, 1860 - Section 166, 167, 218, 219, 220, 342, 384, 420, 468, 471, 506
High Courts13 Nov 2025Allowed
Manjit Singh And Another Vs Milkeet Singh And Others
Uttarakhand High Court · (2025) 11 UK CK 0290
Constitution Of India, 1950 - Article 227