High Courts28 Nov 2025Allowed
Yogendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0801
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115, 190, 191(2), 191(3), 351(2), 352
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 72 of 1,060
High Courts28 Nov 2025Allowed
Salman Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0800
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 115(2), 190, 191(2), 191(3), 352
High Courts28 Nov 2025Allowed
Chand Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0799
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 309(6), 333
High Courts28 Nov 2025Allowed
Farman Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0798
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 37, 52A
High Courts26 Nov 2025Allowed
Chandrabhan Vs Muneer Alam And Another
Uttarakhand High Court · (2025) 11 UK CK 0713
Code Of Civil Procedure, 1908 - Order 29 Rule 1, Order 29 Rule 151, Order 39 Rule 1, Order 39 Rule 151
High Courts26 Nov 2025Allowed
Shiv Kumar Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0712
Indian Penal Code, 1860 - Section 323, 504, 506
High Courts26 Nov 2025Allowed
Paramjeet Kaur Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0711
Indian Penal Code, 1860 - Section 323, 452, 504, 506Code Of Criminal Procedure, 1973 - Section 320, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts26 Nov 2025Dismissed
Lalit Singh Bisht Vs Puran Singh
Uttarakhand High Court · (2025) 11 UK CK 0710
Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 311
High Courts25 Nov 2025Allowed
Prabhat Kishore Vs Rukmani Devi
Uttarakhand High Court · (2025) 11 UK CK 0665
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 - Section 21(1)(a)Code Of Civil Procedure, 1908 - Order 7 Rule 11, Order 6 Rule 17Constitution Of India, 1950 - Article 227
High Courts25 Nov 2025Allowed
Panchal Ranjan Vs Shivani
Uttarakhand High Court · (2025) 11 UK CK 0664
Code Of Criminal Procedure, 1973 - Section 125, 125(3), 126(2)
High Courts21 Nov 2025
Pooja Melkani & Anr Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0586
High Courts21 Nov 2025
Savita Devi & Anr. Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0585
High Courts21 Nov 2025
Roshan Kumar & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0584
High Courts21 Nov 2025Dismissed
Pramila Goyal And Another Vs Nidhi Sharma
Uttarakhand High Court · (2025) 11 UK CK 0583
Protection Of Women From Domestic Violence Act, 2005 - Section 12, 23
High Courts21 Nov 2025Allowed
Sheetal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0582
Indian Penal Code, 1860 - Section 34, 107, 306, 376, 386, 506Code Of Criminal Procedure, 1973 - Section 161, 397, 401, 482
High Courts21 Nov 2025Allowed
Sapna And Others Vs State of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0581
Indian Penal Code, 1860 - Section 34, 107, 306, 386, 506Code Of Criminal Procedure, 1973 - Section161, 397, 401
High Courts21 Nov 2025Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0577
Indian Penal Code, 1860 - Section 120B, 420
High Courts21 Nov 2025Allowed
Pawan Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0576
Bharatiya Nyaya Sanhita, 2023 - Section 109, 126(2), 190, 191(2), 191(3), 352
High Courts21 Nov 2025Allowed
Sanjay Ahuja Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0575
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 29, 37
High Courts20 Nov 2025Allowed
Narendra Kumar Sharma Vs Chandra Prakash Sharma
Uttarakhand High Court · (2025) 11 UK CK 0526