High Courts03 Dec 2025Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0107
Indian Penal Code, 1860 - Section 120B, 420
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 71 of 1,060
High Courts02 Dec 2025Allowed
Eish Kumar Sahni Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 12 UK CK 0020
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B
High Courts02 Dec 2025Dismissed
Anil Goel Vs Ranjan Kumar Chandwani And Others
Uttarakhand High Court · (2025) 12 UK CK 0019
Code Of Civil Procedure, 1908 - Order 9 Rule 13Constitution Of India, 1950 - Article 227
High Courts02 Dec 2025Disposed Of
Ramesh And Ors Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2025) 12 UK CK 0018
High Courts02 Dec 2025Allowed
Narendra Kumar Bhandari Vs Rajni Datta And Ors
Uttarakhand High Court · (2025) 12 UK CK 0017
Indian Succession Act, 1925 - Section 278Constitution Of India, 1950 - Article 227
High Courts01 Dec 2025Dismissed
Vivek Sharma And Another Vs Sunil Kumar And Another
Uttarakhand High Court · (2025) 12 UK CK 0058
Constitution Of India, 1950 - Article 227
High Courts01 Dec 2025Allowed
Sonam Sachdeva Vs Nitin Sachdeva
Uttarakhand High Court · (2025) 12 UK CK 0037
Code Of Criminal Procedure, 1973 - Section 125
High Courts01 Dec 2025Allowed
Aakash Alias Mohit & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 12 UK CK 0036
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Uniform Civil Code, Uttarakhand, 2024 - Section 27
High Courts01 Dec 2025Allowed
Rohit & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 12 UK CK 0035
Indian Penal Code, 1860 - Section 498A, 506Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 320
High Courts01 Dec 2025Dismissed
Ranvir Singh Chauhan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0034
High Courts01 Dec 2025Dismissed
Narendra Kumar And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0033
Code Of Civil Procedure, 1908 - Section 151Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 - Article 227
High Courts01 Dec 2025Allowed
Anand Singh Vs Champa Devi
Uttarakhand High Court · (2025) 12 UK CK 0032
Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(1)(i), 13(1)(ia), 13(1)(ib), 23
High Courts28 Nov 2025Allowed
Vishal Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0072
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115, 190, 191(2), 191(3), 351(2), 352
High Courts28 Nov 2025Allowed
Pawan Saini Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0071
Bharatiya Nyaya Sanhita, 2023 - Section 109, 115, 190, 191(2), 191(3), 351(2), 352
High Courts28 Nov 2025Dismissed
Bhaskar Mishra And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 11 UK CK 0807
High Courts28 Nov 2025Allowed
L/Nk/Driver Purshotam Dutt Vs Union Of India And Others
Uttarakhand High Court · (2025) 11 UK CK 0806
Indian Penal Code, 1860 - Section 279, 304A, 337, 338Central Reserve Police Force Act, 1949 - Section 11(1)Central Reserve Police Force Rules, 1955 - Rule 27
High Courts28 Nov 2025Dismissed
Iffco Tokio General Insurance Co. Ltd. Vs Kiran Kohli And Others
Uttarakhand High Court · (2025) 11 UK CK 0805
Employees’ Compensation Act - 1923 - Section 2(d), 3, 4A(3), 4(1)(a), 22, 30Code Of Civil Procedure, 1908 - Section 96
High Courts28 Nov 2025Allowed
Rijwan @ Sahil Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0804
Indian Penal Code, 1860 - Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 161, 164
High Courts28 Nov 2025Allowed
Babu Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0803
Bharatiya Nyaya Sanhita, 2023 - Section 103(1), 238
High Courts28 Nov 2025Allowed
Abdul Shami Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0802
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 29, 37, 52A