High Courts09 Dec 2025Allowed
Sajid Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 22
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 69 of 1,060
High Courts08 Dec 2025Disposed Of
Shankar Lal Tripathi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0208
Indian Penal Code, 1860 - Section 406, 506Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts08 Dec 2025Allowed
Abhishek Vishwakarma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0207
Indian Penal Code, 1860 - Section 376Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii)(l), 6Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts08 Dec 2025Allowed
Aryan Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0206
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 376
High Courts08 Dec 2025Allowed
Manoj Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0205
Indian Penal Code, 1860 - Section 386, 506Constitution Of India, 1950 - Article 21
High Courts08 Dec 2025Allowed
Shadab Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0203
Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11Bharatiya Nyaya Sanhita, 2023 - Section 109(1)Arms Act, 1959 - Section 3, 25
High Courts08 Dec 2025Allowed
Gopal Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0202
Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 338Constitution Of India, 1950 - Article 21
High Courts08 Dec 2025Allowed
Shiv Asray Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0201
Indian Penal Code, 1860 - Section 409, 420Constitution Of India, 1950 - Article 21
High Courts08 Dec 2025Allowed
Harchetan Singh Alias Chetan Mangat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0200
Bharatiya Nyaya Sanhita, 2023 - Section 109, 125, 190, 191(2), 191(3), 351(2), 352Constitution Of India, 1950 - Article 21
High Courts08 Dec 2025Allowed
Nadeem Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0199
Indian Penal Code, 1860 - Section 120B, 363, 366AProtection Of Children From Sexual Offences Act, 2012 - Section 16, 17Code Of Criminal Procedure, 1973 - Section 164
High Courts08 Dec 2025Disposed Of
Darshan Lal Kothari Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 12 UK CK 0198
Constitution Of India, 1950 - Article 226
High Courts08 Dec 2025Allowed
Mohd. Faruk Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0197
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 115(2), 126(2), 190, 191(2), 191(3), 324(2), 352Constitution Of India, 1950 - Article 21
High Courts08 Dec 2025Allowed
Pratap Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0196
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20, 50
High Courts08 Dec 2025Allowed
Shyam Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0195
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20, 50
High Courts08 Dec 2025Allowed
Manoj Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0194
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 309(4), 317(2)Arms Act, 1959 - Section 3, 25Constitution Of India, 1950 - Article 21
High Courts05 Dec 2025Allowed
Kartik Butola And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0064
Indian Penal Code, 1860 - Section 147, 325, 427Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts05 Dec 2025Allowed
Yash Saxena And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0063
Indian Penal Code, 1860 - Section 147, 324, 504Code Of Criminal Procedure, 1973 - Section 320, 482
High Courts05 Dec 2025Allowed
Surendra Singh Kamra And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0062
Bharatiya Nyaya Sanhita, 2023 - Section 318(4), 352, 352(2)
High Courts05 Dec 2025Allowed
Alok Kanojiya Vs Pinki Kanojiya
Uttarakhand High Court · (2025) 12 UK CK 0061
Hindu Marriage Act, 1955 - Section 21BUttarakhand Case Law Management (For Subordinate Courts) Rules, 2009 - Rule 3(2)Constitution Of India, 1950 - Article 227
High Courts05 Dec 2025Allowed
Manoj Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0060
Indian Penal Code, 1860 - Section 323, 376(2), 506Protection Of Children From Sexual Offences, Act, 2012 - Section 5(l)(d), 6, 42Code Of Criminal Procedure, 1973 - Section 164, 313