High Courts16 Dec 2025Allowed
Asharaf Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 68 of 1,060
High Courts16 Dec 2025Allowed
Devraj Panchal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0024
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2)(a), 310(2), 317(3), 318(4)Constitution Of India, 1950 - Article 21
High Courts15 Dec 2025Allowed
Ankit Bansal Alias Ankit Agarwal And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0320
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts15 Dec 2025Allowed
Gurvinder Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0319
Indian Penal Code, 1860 - Section 386, 506Constitution Of India, 1950 - Article 21, 226
High Courts15 Dec 2025Allowed
Shiv Asray Sharma Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0317
Indian Penal Code, 1860 - Section 409, 420Constitution Of India, 1950 - Article 21
High Courts15 Dec 2025Allowed
Lily Nath Agarwal Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 12 UK CK 0316
Indian Penal Code, 1860 - Section 120B, 420Code Of Criminal Procedure, 1973 - Section 41AUttar Pradesh Panchayat Raj (Maintenance Of Family Register) Rules, 1970 - Rule 5, 6, 6A
High Courts15 Dec 2025Dismissed
Mahesh Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0315
Indian Penal Code, 1860 - Section 201, 302Code Of Criminal Procedure, 1973 - Section 82, 83, 313
High Courts15 Dec 2025Allowed
Rahbar Ali Alias Rebar Ali Alias Chand Baba Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0314
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20, 50
High Courts15 Dec 2025Allowed
Bhawdeep Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0313
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 18, 42, 60
High Courts12 Dec 2025Allowed
Mahendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 21
High Courts12 Dec 2025Allowed
Piyush Rawat Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0008
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 2(viia), 2(xxiiia), 8, 20
High Courts09 Dec 2025Allowed
Anurag Shankhdhar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0241
Prevention Of Corruption Act, 1988 - Section 13(1)(e), 13(2)Constitution Of India, 1950 - Article 21
High Courts09 Dec 2025Allowed
Manoj Kumar Jain Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0240
Indian Penal Code, 1860 - Section 409, 420Constitution Of India, 1950 - Article 21
High Courts09 Dec 2025Allowed
Shakul Navi Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0239
Indian Penal Code, 1860 - Section 323, 494, 498A, 504, 506Muslim Women (Protection Of Rights On Marriage) Act, 2019 - Section 3, 4Constitution Of India, 1950 - Article 21
High Courts09 Dec 2025Allowed
Alisher Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0238
Wild Life (Protection) Act, 1972 - Section 2, 9, 39, 50, 51Constitution Of India, 1950 - Article 21
High Courts09 Dec 2025Allowed
Monti Alias Adesh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0031
Indian Penal Code, 1860 - Section 384, 506Constitution Of India, 1950 - Article 21
High Courts09 Dec 2025Allowed
Jony Alias Harsh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 12 UK CK 0030
Indian Penal Code, 1860 - Section 384, 506Constitution Of India, 1950 - Article 21
High Courts09 Dec 2025Disposed Of
Mansi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0029
High Courts09 Dec 2025Disposed Of
Saraswati And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 12 UK CK 0028
High Courts09 Dec 2025
Govind Lal Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 12 UK CK 0027
Code Of Criminal Procedure, 1973 - Section 125