Indian Penal Code, 1860 - Section 363, 366A, 376DA376(2)(n)Protection Of Children From Sexual Offences Act, 2012 - Section 5(g)(l), 6Code Of Criminal Procedure, 1973 - Section 164

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High Courts19 Dec 2025

Monika Chanyal Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2025) 12 UK CK 0520

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High Courts19 Dec 2025Dismissed

Nagar Panchayat Mahuwadabra Vs Ramsewak Agarwal

Uttarakhand High Court · (2025) 12 UK CK 0519

Constitution Of India, 1950 - Article 227

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High Courts19 Dec 2025Dismissed

Manoj Kumar Vs State Of Uttarakhand & Anr

Uttarakhand High Court · (2025) 12 UK CK 0518

Code Of Criminal Procedure, 1973 - Section 397, 401Negotiable Instruments Act, 1881 - Section 118, 138, 139

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High Courts19 Dec 2025Dismissed

Mohd. Arshad Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2025) 12 UK CK 0517

Code Of Criminal Procedure, 1973 - Section 125, 397, 401Family Courts Act, 1984 - Section 19(4)

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High Courts19 Dec 2025Allowed

Nusrat Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2025) 12 UK CK 0516

Code Of Criminal Procedure, 1973 - Section 125, 397, 401Family Courts Act, 1984 - Section - 19(4)

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High Courts19 Dec 2025Allowed

Sanowar Alias Sanawwar Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 12 UK CK 0515

Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 6, 11Constitution Of India, 1950 - Article 21

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High Courts19 Dec 2025Allowed

Vishal Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 12 UK CK 0514

Bharatiya Nyaya Sanhita, 2023 - Section 64(2)(m), 87, 137(2)Protection Of Children From Sexual Offences Act, 2012 - Section 5(j)(ii), 5(l), 6Constitution Of India, 1950 - Article 21

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High Courts18 Dec 2025Allowed

Suryansh Tiwari Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2025) 12 UK CK 0069

Waqf Act, 1995 - Section 3(r)Dissolution Of Muslim Marriages Act, 1939 - Section 2, 2(i)Indian Penal Code, 1860 - Section 445

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High Courts18 Dec 2025Allowed

Anil Singh Bisht And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2025) 12 UK CK 0068

Bharatiya Nyaya Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 498A, 504Indian Penal Code, 1860 - Section 506

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High Courts18 Dec 2025Allowed

Bhaskar Singh Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2025) 12 UK CK 0067

Indian Penal Code, 1860 - Section 354D, 504, 506, 509Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528

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High Courts18 Dec 2025Allowed

Sonu And Two Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2025) 12 UK CK 0066

Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 118(1), 351(2), 352Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528

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High Courts18 Dec 2025Allowed

Chandrapal Singh Negi And Another Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2025) 12 UK CK 0065

Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528

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