High Courts20 Nov 2025Disposed Of
Kisan Sahkari Chini Mill, Sitarganj District U.S.Nagar & Another Vs Bhupal Singh & Ors
Uttarakhand High Court · (2025) 11 UK CK 0525
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 73 of 1,060
High Courts20 Nov 2025Allowed
Sajid Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0524
Indian Penal Code, 1860 - Section 313, 376(2)(n), 376(3), 452, 506Protection Of Children From Sexual Offences Act, 2012 - Section 3A, 4, 51, 6Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(2)(5)
High Courts20 Nov 2025Allowed
Gopi Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0523
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61, 109(1), 118(1), 351(3)Arms Act, 1959 - Sections 4, 25
High Courts20 Nov 2025Allowed
Kuldeep Haldwar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0522
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61, 109(1), 118(1), 351(3)Arms Act, 1959 - Sections 4, 25
High Courts20 Nov 2025Allowed
Rajendra Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0521
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 115(2), 117, 191(2), 191(3), 351(2)
High Courts20 Nov 2025Allowed
Kunwar Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0520
Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 115(2), 117, 191(2), 351(2)
High Courts20 Nov 2025Dismissed
Sukhdev Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0519
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 37, 60
High Courts20 Nov 2025Allowed
Mahendra Singh Dhanela @ Sonu Singh Dhanela Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0518
Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 109, 190, 191(3), 351(3), 352
High Courts19 Nov 2025Allowed
Faris Mamnoon And Ors Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0028
Indian Penal Code, 1860 - Section 34, 302, 342
High Courts19 Nov 2025Allowed
Ayushi Singhal And Ors Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0027
Indian Penal Code, 1860 - Section 147, 323, 324, 325, 327, 341, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Code Of Criminal Procedure, 1973 - Section 320
High Courts19 Nov 2025Allowed
Ahmad Wasid And Ors Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0026
Code Of Criminal Procedure, 1973 - Section 320, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 323, 504, 506
High Courts19 Nov 2025Allowed
Arun Kumar Sati Vs State Of Uttarakhand And Ors
Uttarakhand High Court · (2025) 11 UK CK 0025
Constitution Of India, 1950 - Article 227
High Courts19 Nov 2025Disposed Of
Committee Of Management Govind Ballabh Pant Inter College, Kashipur, District U.S. Nagar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2025) 11 UK CK 0024
Uttarakhand School Education Act, 2006 - Section 39(7)
High Courts19 Nov 2025Dismissed
Chandra Singh Vs Additional Chief Revenue Commissioner & Others
Uttarakhand High Court · (2025) 11 UK CK 0023
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 - Section 209, 331, 331(4)Code Of Civil Procedure, 1908 - Section 100Constitution Of India, 1950 - Article 227
High Courts19 Nov 2025Dismissed
Ghanshyam Gupta Alias Ghanshyam Vaish Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 11 UK CK 0022
Indian Penal Code, 1860 - Section 302Code Of Criminal Procedure, 1973 - Section 313
High Courts18 Nov 2025Dismissed
Mahipal & Others Vs Pholla
Uttarakhand High Court · (2025) 11 UK CK 0479
Code Of Civil Procedure, 1908 - Order 21 Rule 32
High Courts17 Nov 2025Allowed
Ravish Bhatt Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 11 UK CK 0408
Indian Penal Code, 1860 - Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B
High Courts17 Nov 2025Allowed
Janki Devi Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2025) 11 UK CK 0407
Land Revenue Act, 1901 - Section 41Constitution Of India, 1950 - Article 227
High Courts17 Nov 2025Dismissed
Madan Mohan Loshali Vs Meenakshi & Another
Uttarakhand High Court · (2025) 11 UK CK 0406
High Courts17 Nov 2025Allowed
Narendra Kumar Sharma Vs Rajesh Kumar Sharma
Uttarakhand High Court · (2025) 11 UK CK 0405