High Courts22 Mar 2012
Ganesh Singh Rawat Vs Union of India and Others
Uttarakhand High Court · (2013) 1 UC 659
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 743 of 1,058
High Courts22 Mar 2012Dismissed
Subhash Kakkar and Others Vs State of Uttaranchal and Another
Uttarakhand High Court · (2012) 03 UK CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 380, 382, 395, 447, 452
High Courts22 Mar 2012Allowed
Raj Pal and Smt. Rashmi @ Reshma Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0113
Penal Code, 1860 (IPC) — Section 304B
High Courts22 Mar 2012Allowed
Bhimsen Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0112
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts22 Mar 2012
Manpreet Malhotra, Charanjit Kuar Malhotra and Kulwant Singh Malhotra Vs State of Uttarakhand and Himani Malhotra
Uttarakhand High Court · (2012) 03 UK CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts22 Mar 2012
Smt. Jyotshna and Others Vs State of Uttarakhand and Sri Gurdev Kukreti @ Raju Kukreti
Uttarakhand High Court · (2012) 03 UK CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366A
High Courts22 Mar 2012Allowed
Vineet Panwar and Another Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 3 UC 2345
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164Penal Code, 1860 (IPC) — Section 120B, 376
High Courts22 Mar 2012Allowed
Chandra Shekher Bhatt Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0079
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts22 Mar 2012
Pradeep Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0078
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts22 Mar 2012Allowed
Ashwani Sharma Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0077
Penal Code, 1860 (IPC) — Section 363, 376, 511
High Courts22 Mar 2012Allowed
Subhash Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0075
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 427
High Courts22 Mar 2012
S.K. Garg Vs Central Bureau of Investigation
Uttarakhand High Court · (2013) 2 Crimes 358 : (2012) 1 NCC 901 : (2013) 1 UC 527
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts22 Mar 2012Dismissed
Smt. Surjeet Kaur and Others Vs International Ishavasyam Mission and Another
Uttarakhand High Court · AIR 2012 Utt 67
High Courts22 Mar 2012
Brijendra Kumar and Mahesh Kumar Khare Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 03 UK CK 0050
High Courts22 Mar 2012
Ganesh Maurya Vs Allahabad Bank and Tehsildar City Dehradun.
Uttarakhand High Court · (2012) 03 UK CK 0025
High Courts22 Mar 2012
Sangeeta Agarwal Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0024
High Courts22 Mar 2012Dismissed
Pankaj Mittal Vs State of Uttarakhand Mussoorie Dehradun Development Authority and M/s International Associate
Uttarakhand High Court · (2012) 03 UK CK 0018
High Courts22 Mar 2012Dismissed
Amit Rathi Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0017
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 411, 420, 467, 468, 471
High Courts22 Mar 2012
Manish Arya Vs Smt. Geeta Arya and Km. Yashika (minor) through her natural guardian and other Smt. Geeta Arya
Uttarakhand High Court · (2012) 03 UK CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Mar 2012Allowed
Arvind Upadhyay @ Arvind Kumar Upadhyaya, Sahanwaj, Baijnath and Vijay Vs State of Uttarakhand and Jeet Singh
Uttarakhand High Court · (2012) 03 UK CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 387