High Courts22 Mar 2012Dismissed
Smt. Rekha Agrawal Vs State of Uttarakhand and Shri. Kuldeep Singh
Uttarakhand High Court · (2012) 03 UK CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 744 of 1,058
High Courts22 Mar 2012Dismissed
Vakeel Ansari Vs Manoj Garg
Uttarakhand High Court · (2012) 1 NCC 899 : (2013) 1 UC 525
Criminal Procedure Code, 1973 (CrPC) — Section 391, 482
High Courts21 Mar 2012
Shahrukh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0114
Penal Code, 1860 (IPC) — Section 363, 366A, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts21 Mar 2012
Smt. Pooja Multani Vs State of Uttarakhand and two others
Uttarakhand High Court · (2012) 03 UK CK 0107
High Courts21 Mar 2012Dismissed
Satish Kumar Vs State of Uttaranchal and Another
Uttarakhand High Court · (2013) 3 Crimes 236 : (2012) 2 NCC 199
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 10(1), 10(7), 13(2), 16(1), 7(1)
High Courts21 Mar 2012Allowed
Bijendra Singh and Babu Ram Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0074
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Mar 2012Allowed
Rajkumar @ Raju Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0073
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Mar 2012Allowed
Manish Gupta Vs State of Uttaranchal and another
Uttarakhand High Court · (2012) 03 UK CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 120B, 420
High Courts21 Mar 2012Allowed
Sripal and others Vs State of Uttaranchal and others
Uttarakhand High Court · (2012) 03 UK CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202Penal Code, 1860 (IPC) — Section 406, 506
High Courts21 Mar 2012
Rajendra Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0048
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts21 Mar 2012Dismissed
Munnu @ Mahesh Singh and Madho Singh @ Bhagwat Singh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304, 498A
High Courts21 Mar 2012Allowed
Panwa @ Pawan and Others Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0046
Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323
High Courts21 Mar 2012Allowed
Naveen Bhaiya @ Naveen Agarwal Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0045
Penal Code, 1860 (IPC) — Section 386
High Courts21 Mar 2012Allowed
Chunni Lal Vs Raigar Dharamshala Trust and Another
Uttarakhand High Court · (2012) 134 FLR 185 : (2012) 4 LLJ 297
High Courts21 Mar 2012Allowed
Rakesh Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2012) 03 UK CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts21 Mar 2012Dismissed
M/s Social Engineers Pvt. Ltd. Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 03 UK CK 0001
High Courts20 Mar 2012
Amit Sharma Vs The Chief Judicial Magistrate, Chamoli at Gopeshwar and Others
Uttarakhand High Court · (2012) 03 UK CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts20 Mar 2012Allowed
Suresh Prasad Tiwari and others Vs Union of India and others
Uttarakhand High Court · (2012) 03 UK CK 0106
High Courts20 Mar 2012
Ganesh Lal Vs State of Uttarakhand and another
Uttarakhand High Court · (2012) 03 UK CK 0088
High Courts20 Mar 2012Allowed
Pooran Ram Vs State of U.P.
Uttarakhand High Court · (2012) 03 UK CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 375, 376, 376(2), 506