COURT ARCHIVE

Uttarakhand High Court judgments

21,184 judgments · page 163 of 1,060

High Courts19 Jul 2024Dismissed

Dr. Kirti Bhushan Mishra Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 07 UK CK 0099

Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 375, 377Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12

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High Courts19 Jul 2024Allowed

Abhishek Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0098

Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4(ii), 5(l), 6Code Of Criminal Procedure, 1973 — Section 161, 164

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High Courts18 Jul 2024Allowed

Brijpal Singh Vs Dikshika

Uttarakhand High Court · (2024) 07 UK CK 0107

Family Courts Act, 1984 — Section 19, 28Hindu Marriage Act, 1955 — Section 13B

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High Courts18 Jul 2024Dismissed

Abhishek Singh Vs Mamta Panwar

Uttarakhand High Court · (2024) 07 UK CK 0106

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High Courts18 Jul 2024Allowed

Subhan And Others Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0097

Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11

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High Courts18 Jul 2024Allowed

Saleem Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0096

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 22, 37

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High Courts18 Jul 2024Allowed

Gulnaaz Alias Shabana Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0095

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21

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High Courts18 Jul 2024Allowed

Shivam Gupta Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0093

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29

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High Courts16 Jul 2024Disposed Of

Sharafat Ali Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0091

Indian Penal Code, 1860 — Section 376, 506

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High Courts16 Jul 2024Allowed

Rohit Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0090

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 6

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High Courts16 Jul 2024Disposed Of

Tauseef Malik & Others Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 07 UK CK 0088

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High Courts16 Jul 2024Allowed

Yogendra Singh & Others Vs Managing Director, Uttarakhand Transport Corporation Headquarter, Dehradun And Others

Uttarakhand High Court · (2024) 07 UK CK 0087

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High Courts16 Jul 2024

Jagdish Bhatia Vs Jitendra Bhatia And Others

Uttarakhand High Court · (2024) 07 UK CK 0086

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts16 Jul 2024Dismissed

Taufeeq @ Rashid @ Bharta Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0085

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21(b), 29, 60

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High Courts16 Jul 2024Allowed

Saka @ Gulnajar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0084

Indian Penal Code, 1860 — Section 201, 302

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High Courts15 Jul 2024Allowed

Sumit Kumar Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 07 UK CK 0092

Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4

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High Courts15 Jul 2024Disposed Of

Sambhavi Chauhan & Others Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 07 UK CK 0083

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High Courts15 Jul 2024Allowed

Nanda Ballabh Joshi & Others Vs Uttarakhand Transport Corporation Headquarter Dehradun And Others

Uttarakhand High Court · (2024) 07 UK CK 0082

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High Courts15 Jul 2024Disposed Of

Mohhmad Imran Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 07 UK CK 0081

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High Courts15 Jul 2024Dismissed

IFFCO-TOKIO General Insurance Company Ltd. Vs Shashi Devi And Five Others

Uttarakhand High Court · (2024) 07 UK CK 0080

Motor Vehicles Act, 1988 — Section 163A, 173Indian Penal Code, 1860 — Section 279, 427

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