High Courts30 Jul 2024Allowed
Sunder Lal & Others Vs Managing Director, Uttarakhand Transport Corporation Headquarter Dehradun & Others
Uttarakhand High Court · (2024) 07 UK CK 0118
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 161 of 1,060
High Courts30 Jul 2024Allowed
Praveen Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0117
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts30 Jul 2024Allowed
Asharfi Lal Alias Monu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0116
Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts29 Jul 2024Allowed
Harish Chandra Khulbe Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 07 UK CK 0130
High Courts29 Jul 2024Allowed
Chandra Pal Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 07 UK CK 0129
High Courts29 Jul 2024Allowed
Bhupendra Singh Adhikari Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 07 UK CK 0128
Payment Of Gratuity Act, 1972 — Section 7(3A)
High Courts29 Jul 2024Allowed
Rajendra Singh Bisht Vs Managing Director, Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 07 UK CK 0127
Payment Of Gratuity Act, 1972 — Section 7(3A)
High Courts29 Jul 2024Dismissed
Aman Rajput Alias Aman Kumar Vs Reena Chauhan
Uttarakhand High Court · (2024) 07 UK CK 0126
Code Of Criminal Procedure, 1973 — Section 125
High Courts29 Jul 2024Allowed
Faeem Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0125
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37
High Courts29 Jul 2024Allowed
Devender Prakash & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 07 UK CK 0122
High Courts26 Jul 2024Disposed Of
Sanjay Khanduri Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0146
High Courts26 Jul 2024Allowed
Diwan Singh Shahi And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0145
Indian Penal Code, 1860 — Section 341, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(D)
High Courts26 Jul 2024Allowed
Muhammad Nafis Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0142
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts26 Jul 2024Allowed
Dr. Samreen Jamal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0140
Indian Penal Code, 1860 — Section 420, 504Code Of Criminal Procedure, 1973 — Section 41A
High Courts26 Jul 2024Allowed
Dharmendra Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0139
Indian Penal Code, 1860 — Section 120B, 420
High Courts26 Jul 2024Allowed
Rafeek Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0138
Indian Penal Code, 1860 — Section 420
High Courts26 Jul 2024Allowed
Rohit Chauhan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0137
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164
High Courts26 Jul 2024Disposed Of
Anshu Tyagi Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0136
High Courts26 Jul 2024Allowed
Deep Chandra Aggrawal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0135
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts26 Jul 2024Allowed
Rajesh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0134
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18