High Courts01 Aug 2024Allowed
Anurag Rajput Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 160 of 1,060
High Courts01 Aug 2024Allowed
Gopal Sharma @ Kapil Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0020
Indian Penal Code, 1860 — Section 354C, 354D, 376, 506, 509Information Technology Act, 2000 — Section 67
High Courts01 Aug 2024Allowed
Bhupender Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts01 Aug 2024Dismissed
Ashutosh Sharma And Another Vs Madhav Samarpan Samiti
Uttarakhand High Court · (2024) 08 UK CK 0018
Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35, 39, 40(A), 201, 210, 219Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1900 — Section 34, 35
High Courts31 Jul 2024Allowed
Brijpal Singh Verma Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0169
Indian Penal Code, 1860 — Section 498A, 504, 506
High Courts31 Jul 2024Allowed
Rakesh Kumar And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0168
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts31 Jul 2024Allowed
Rohit Tomar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0167
Indian Penal Code, 1860 — Section 307, 354D, 427, 506
High Courts31 Jul 2024Allowed
Sanjay Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0166
Indian Penal Code, 1860 — Section 380, 411, 457
High Courts31 Jul 2024Allowed
Talib @ Arjun Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0165
Indian Penal Code, 1860 — Section 384, 504, 509
High Courts31 Jul 2024Allowed
Mukesh Chandra Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0164
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 42, 50
High Courts31 Jul 2024Dismissed
Suraj Pal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0163
Indian Penal Code, 1860 — Section 342, 352, 376(n), 376(2)(f)Information Technology Act, 2000 — Section 66E
High Courts31 Jul 2024Allowed
Rahul Chaudhary Alias Rahul Kannojiya & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0162
Indian Penal Code, 1860 — Section 34, 201, 420, 467, 468, 471Information Technology Act, 2000 — Section 66D
High Courts31 Jul 2024Allowed
Mahi Alias Dolly Arya Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0160
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts31 Jul 2024Allowed
Lalit Thapa Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0151
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37
High Courts31 Jul 2024Allowed
Mahendra Singh Bhoj & Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0149
State, Legislature Enacted Uttaranchal School Education Act, 2006 — Section 58
High Courts30 Jul 2024Allowed
Prashant Juyal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0148
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts30 Jul 2024Disposed Of
Riya Joshi Vs Uttarakhand Board Of School Education Ramnagar, District Nainital And Others
Uttarakhand High Court · (2024) 07 UK CK 0123
High Courts30 Jul 2024Allowed
Saurabh Sharma And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0121
Indian Penal Code, 1860 — Section 323, 332, 353, 504, 506Code Of Criminal Procedure, 1973 — Section 41A
High Courts30 Jul 2024Allowed
Furkan And Indrish Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0120
Indian Penal Code, 1860 — Section 354, 420, 504, 506
High Courts30 Jul 2024Allowed
Bhupal Singh & Others Vs Managing Director Uttarakhand Transport Corporation Headquarter And Others
Uttarakhand High Court · (2024) 07 UK CK 0119