High Courts05 Aug 2024Allowed
Tarun Bhagoliwal & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0005
Indian Penal Code, 1860 — Section 120B, 323, 420, 467, 468, 471, 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 159 of 1,060
High Courts05 Aug 2024Allowed
Dinesh Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts05 Aug 2024Dismissed
Tushar Bhatia Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0003
Indian Penal Code, 1860 — Section 376(AB), 376(2)(fProtection Of Children From Sexual Offences Act, 2012 — Section 3a, 4(2), 5(M), 5(N), 6
High Courts02 Aug 2024Allowed
Gurmukh Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0036
Indian Penal Code, 1860 — Section 120B, 379, 411, 420, 467, 468, 471Indian Forest Act, 1927 — Section 26
High Courts02 Aug 2024Allowed
Shivani Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0035
Indian Penal Code, 1860 — Section 306
High Courts02 Aug 2024Allowed
Savej @ Chhota Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0034
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11
High Courts02 Aug 2024Disposed Of
Dr. Poonam Joshi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0033
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 482Indian Penal Code, 1860 — Section 120B, 409, 420Constitution Of India, 1950 — Article 21, 226
High Courts02 Aug 2024Allowed
Amara Nigar And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0032
Indian Penal Code, 1860 — Section 420, 506
High Courts02 Aug 2024Allowed
Santosh Kumari @ Santosh Devi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0031
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts02 Aug 2024Allowed
Gopal Singh @ Gopal Birmani And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0030
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts02 Aug 2024Allowed
Mohd. Irfan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0029
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts02 Aug 2024Allowed
Harish Singh & Others Vs Managing Director And Others
Uttarakhand High Court · (2024) 08 UK CK 0028
High Courts02 Aug 2024Allowed
Rajendra Kumar Vs Surjeet Singh And Two Others
Uttarakhand High Court · (2024) 08 UK CK 0027
Motor Vehicles Act, 1988 — Section 166
High Courts02 Aug 2024Allowed
Laxman Lal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0026
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Aug 2024Allowed
Rahis And Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0025
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 415
High Courts02 Aug 2024Allowed
Deepak Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0024
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts02 Aug 2024Allowed
Kuldeep Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0023
Indian Penal Code, 1860 — Section 392, 411
High Courts02 Aug 2024Allowed
Dharmender Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0021
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts01 Aug 2024Allowed
Mukesh Chandra Bhatt Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0039
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts01 Aug 2024Allowed
Lakhvinder Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 08 UK CK 0038
Indian Penal Code, 1860 — Section 365, 370