High Courts26 Jul 2024Allowed
Sachin Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0133
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27A, 29, 60
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 162 of 1,060
High Courts26 Jul 2024Dismissed
Himanshu Kamley Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0131
Indian Penal Code, 1860 — Section 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 6Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts25 Jul 2024Allowed
Idrish Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0159
Uttarakahnd Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11(1)
High Courts25 Jul 2024Allowed
Naveen Chandra Tamta Vs Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 07 UK CK 0158
High Courts25 Jul 2024Allowed
Harish Chandra Bameta Vs Uttarakhand Transport Corporation And Others
Uttarakhand High Court · (2024) 07 UK CK 0157
High Courts25 Jul 2024Allowed
Balendra Singh & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0156
State, Legislature Enacted Uttaranchal School Education Act, 2006 — Section 58
High Courts25 Jul 2024Allowed
Shakil Mohammad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0153
Indian Penal Code, 1860 — Section 323, 376(2)(n), 376(3), 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3A, 4(ii), 5(j)(ii)n, 6
High Courts24 Jul 2024Dismissed
Rajveer Singh & Others. Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0141
Indian Penal Code, 1860 — Section 34, 120B, 302, 307Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts20 Jul 2024Allowed
Ikram Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0115
Indian Penal Code, 1860 — Section 323, 452, 506
High Courts20 Jul 2024Allowed
Kamlesh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0114
Indian Penal Code, 1860 — Section 120B, 342, 376(2)(n), 363, 506/li>Protection Of Children From Sexual Offences Act, 2012 — Sections 5(l), 6, 16, 17Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Jul 2024Allowed
Manjeet Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0112
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506
High Courts20 Jul 2024Allowed
Hafiz Khan Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 07 UK CK 0111
High Courts20 Jul 2024Allowed
Bhagwan Chandra Pant & Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0110
Service Rules, 2003 — Rule 19(1)(2)
High Courts20 Jul 2024Allowed
Darwan Singh Vs Union Of India And Others
Uttarakhand High Court · (2024) 07 UK CK 0109
High Courts20 Jul 2024Allowed
Danish Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0108
Indian Penal Code, 1860 — Section 34, 392, 411
High Courts20 Jul 2024Disposed Of
Ashu And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0103
High Courts19 Jul 2024Allowed
Aleem Alias Mohammad Aleem And Another Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0105
Uttarakhand Protection Of Cow Progeny Act, 2007 — Section 3, 5, 11(1)
High Courts19 Jul 2024Allowed
Indrajeet Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0104
Prevention Of Corruption Act, 1988 — Section 7
High Courts19 Jul 2024Dismissed
Dr. Kirti Bhushan Mishra Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0101
Protection Of Women From Domestic Violence Act, 2005 — Section 12
High Courts19 Jul 2024Dismissed
Madhu Kamboj Vs District Magistrate, Dehradun & Others
Uttarakhand High Court · (2024) 07 UK CK 0100