High Courts10 Jul 2024Allowed
Anand Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 165 of 1,060
High Courts10 Jul 2024Allowed
Sandip Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0006
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts10 Jul 2024Dismissed
Anil @ Anil Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0005
Indian Penal Code, 1860 — Section 307, 506
High Courts10 Jul 2024Dismissed
Mange Ram Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0004
Indian Penal Code, 1860 — Section 376(2)(f), 506
High Courts09 Jul 2024Disposed Of
Sunil Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0018
High Courts09 Jul 2024Dismissed
State Of Uttarakhand And Another Vs M/S Bharat Bhumi Builders And Another
Uttarakhand High Court · (2024) 07 UK CK 0013
Commercial Courts Act, 2015 — Section 13(1A)Arbitration And Conciliation Act, 1996 — Section 17, 37Limitation Act, 1963 & mdash; Article 116, 117
High Courts09 Jul 2024Allowed
Mahesh Chandra Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0012
Code Of Criminal Procedure, 1973 — Section 207, 227
High Courts09 Jul 2024Allowed
Gurpal Singh @ Manga Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts09 Jul 2024Dismissed
Mohd.. Kurban Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0010
Indian Penal Code, 1860 — Section 354A, 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Jul 2024Dismissed
Anita Arya Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 07 UK CK 0003
Code Of Criminal Procedure, 1973 — Section 372Indian Penal Code, 1860 — Section 34, 323, 333, 354, 427, 452, 504, 506
High Courts09 Jul 2024Partly Allowed
Naveen Chandra Arya & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0002
Code Of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 326, 332, 333, 336, 353, 427, 504, 506Probation Of Offenders Act, 1958 — Section 3, 4
High Courts08 Jul 2024Allowed
Jagat Singh Kathayat & Others Vs Union Of India And Others
Uttarakhand High Court · (2024) 07 UK CK 0001
High Courts05 Jul 2024Disposed Of
Jalaj Gaur Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0046
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Constitution Of India, 1950 — Article 21, 226
High Courts05 Jul 2024Allowed
Parmod Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0045
Indian Penal Code, 1860 — Section 379
High Courts05 Jul 2024Allowed
Tanuj Pal & Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0044
Information Technology Act, 2000 — Section 66C, 66DIndian Penal Code, 1860 — Section 120B, 419, 420
High Courts05 Jul 2024Dismissed
Piyush Kumar & Others Vs District Magistrate, Haridwar & Others
Uttarakhand High Court · (2024) 07 UK CK 0043
Zamidari Abolition And Land Reforms Act, 1950 — Section 176National Highways Act, 1956 — Section 3C(1), 3D(1), 3H(3), 3H(4)
High Courts05 Jul 2024Allowed
Mahendra Singh Mand Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 07 UK CK 0042
Negotiable Instruments Act, 1881 — Section 138
High Courts04 Jul 2024
Uttarakhand Power Corporation Limited And Another Vs Naresh Kumar & Another
Uttarakhand High Court · (2024) 07 UK CK 0048
Uttar Pradesh Industrial Dispute Act, 1947 — Section 2(1)(iv), 6(E), 6(E)(2), 6FIndian Penal Code, 1860 — Section 307, 323, 504, 506
High Courts04 Jul 2024
Uttarakhand Power Corporation Limited And Another Vs Rajesh Kumar And Others
Uttarakhand High Court · (2024) 07 UK CK 0047
Uttar Pradesh Industrial Dispute Act, 1947 — Section 2(1)(iv), 6(E), 6(E)(2), 6F
High Courts04 Jul 2024Allowed
Deepak Gupta @ Jagdish Gupta Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 07 UK CK 0027
Indian Penal Code, 1860 — Section 370, 411, 413, 457