High Courts13 Feb 2025Disposed Of
Naseem Ahmed Qureshi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 1006
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Uttarakhand High Court judgments
21,184 judgments · page 127 of 1,060
High Courts13 Feb 2025Disposed Of
Amit Kumar Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2025) 02 UK CK 1005
Constitution Of India, 1950 - Article 226
High Courts13 Feb 2025Allowed
Nazim Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 1004
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Uttarakhand Protection Of Cow Progeny Act, 2007 - Section 3, 5, 11(1)
High Courts13 Feb 2025Disposed Of
Israr Ahmad Vs Tasim Ali
Uttarakhand High Court · (2025) 02 UK CK 1003
Negotiable Instruments Act, 1881 - Section 138, 143(3)
High Courts13 Feb 2025Disposed Of
Rupesh Kumar Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1002
Indian Penal Code, 1860 - Section 420, 467, 468, 471
High Courts13 Feb 2025Disposed Of
Azra Ansari And Others Vs State Of Uttarakhand Through The Secretary Home Affairs, Dehradun And Another
Uttarakhand High Court · (2025) 02 UK CK 1001
Indian Penal Code, 1860 - Section 147, 325, 427
High Courts13 Feb 2025Disposed Of
Ratnesh Chauhan @ Kanha Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 1000
Indian Penal Code, 1860 - Section 147, 323, 325, 504, 506
High Courts13 Feb 2025Allowed
Kuldeep Nandrajog Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 0998
Indian Penal Code, 1860 - Section 420
High Courts12 Feb 2025Disposed Of
Shoorbir Singh Pundir Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 0997
High Courts12 Feb 2025Disposed Of
Mahakal Bhairav Mandir Trust Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 0996
Constitution Of India, 1950 - Article 226
High Courts12 Feb 2025Disposed Of
Arun Kumar Vs Punjab National Bank Branch Office, Paltan Bajaar And Another
Uttarakhand High Court · (2025) 02 UK CK 0995
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2)Constitution Of India, 1950 - Article 226
High Courts12 Feb 2025Disposed Of
Sulek Chand Alias Sukal Chand Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 0994
Uttar Pradesh Land Revenue Act, 1901 - Section 41Constitution Of India, 1950 - Article 226
High Courts12 Feb 2025Disposed Of
Arbaz Ansari @ Mohamad Arbaz And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 0993
Indian Penal Code, 1860 - Section 147, 323, 504, 506
High Courts12 Feb 2025Disposed Of
Aalok Dwivedi And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 0992
Indian Penal Code, 1860 - Section 147, 148, 323, 504, 506
High Courts12 Feb 2025Dismissed
Vijay Nishad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2025) 02 UK CK 0991
Indian Penal Code, 1860 - Section 420, 506Code Of Criminal Procedure, 1973 - Section 161, 482
High Courts12 Feb 2025Allowed
Anil Rawat Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 0990
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 20, 60
High Courts11 Feb 2025Disposed Of
Taj Deen Vs State Of Uttarakhand Through Secretary Home, Dehradun And Another
Uttarakhand High Court · (2025) 02 UK CK 0989
Indian Penal Code, 1860 - Section 420, 467, 468, 471
High Courts11 Feb 2025Disposed Of
Manmohan Sharma Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2025) 02 UK CK 0988
High Courts11 Feb 2025Disposed Of
M/ s Sahid Chicken Shop Bageshwar Vs Punjab National Bank And Another
Uttarakhand High Court · (2025) 02 UK CK 0987
Constitution Of India, 1950 - Article 226
High Courts11 Feb 2025Allowed
Shokindar Kumar Alias Shokendra Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2025) 02 UK CK 0986
Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 22, 60