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Uttarakhand High Court judgments

21,184 judgments · page 126 of 1,060

High Courts14 Feb 2025Allowed

Shivam Vs State Of Uttarakhand

Uttarakhand High Court · (2025) 02 UK CK 1010

Bharatiya Nyay Sanhita, 2023 - Section 109(1), 190(1), 191(2), 191(3)Criminal Law (Amendment Act), 2013 - Section 7Arms Act, 1959 - Section 3, 25(1B)