High Courts26 Nov 2024Dismissed
Ajay Kumar Agrawal Vs Amit Kumar Sharma
Uttarakhand High Court · (2024) 11 UK CK 0141
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Uttarakhand High Court judgments, 2024
1,435 judgments · page 8 of 72
High Courts26 Nov 2024Disposed Of
Amit Kumar Sharma Vs Ajay Kumar Agrawal
Uttarakhand High Court · (2024) 11 UK CK 0140
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts26 Nov 2024Dismissed
Puttan Khan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0139
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 60
High Courts25 Nov 2024Allowed
Sunil Damu Mule Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0150
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts25 Nov 2024Allowed
Abdul Malik Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0149
Indian Penal Code, 1860 — Section 120B, 417, 420, 467, 468, 471
High Courts25 Nov 2024Allowed
Ankit & Ors. Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0148
Indian Penal Code, 1860 — Section 34, 147, 148, 307, 323, 504, 506
High Courts25 Nov 2024Allowed
Badri Prasad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0147
Indian Penal Code, 1860 — Section 201, 302
High Courts25 Nov 2024Allowed
Mohd. Farman Alias Javed Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0146
Bharatiya Nyaya Sanhita, 2023 — Section 61(2)(a), 109, 303(2), 317(2), 351(3), 352Prevention Of Damage To Public Property Act, 1984 — Section 3
High Courts25 Nov 2024Allowed
Faijan Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0145
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37
High Courts25 Nov 2024Disposed Of
Manoj Kumar Agrawal Vs Cantonment Board, Ranikhet
Uttarakhand High Court · (2024) 11 UK CK 0031
Cantonments Act, 2006 — Section 340Constitution Of India, 1950 — Article 226
High Courts25 Nov 2024Dismissed
Vikas Kumar Vs Vandana
Uttarakhand High Court · (2024) 11 UK CK 0030
Code Of Criminal Procedure, 1973 — Section 125
High Courts25 Nov 2024Allowed
Virendra Singh Alias Kake Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts25 Nov 2024Allowed
Vinod Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21
High Courts22 Nov 2024Allowed
Reena Ramola Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 11 UK CK 0035
Negotiable Instruments Act, 1881 — Section 138
High Courts22 Nov 2024Allowed
Yogesh Thwal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0034
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 74, 127(2), 142Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts22 Nov 2024Allowed
Sudhanshu Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0033
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 303(2), 317(2)
High Courts21 Nov 2024
Resizone Buildwill Pvt. Ltd. Vs Sandeep Gusain
Uttarakhand High Court · (2024) 11 UK CK 0048
Real Estate (Regulation And Development) Act, 2016 — Section 58
High Courts21 Nov 2024Dismissed
Ravi Dev & Anr. Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2024) 11 UK CK 0047
Indian Penal Code, 1860 — Section 34, 97, 147, 148, 307, 323, 325, 354, 420, 427, 452, 467, 468, 471, 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code Of Criminal Procedure, 1973 — Section 145, 173(8), 173(8), 321, 482
High Courts21 Nov 2024Dismissed
Mukesh Kumar Gupta Vs Swaraj Gupta (Deceased) Through Legal Representatives
Uttarakhand High Court · (2024) 11 UK CK 0046
Limitation Act, 1963 — Section 5
High Courts21 Nov 2024
Swaraj Gupta (Deceased) Through Legal Representatives & Others Vs Mukesh Kumar Gupta And Others
Uttarakhand High Court · (2024) 11 UK CK 0045