COURT ARCHIVE

Uttarakhand High Court judgments, 2024

1,435 judgments · page 10 of 72

High Courts13 Nov 2024Dismissed

Yugal Kishore Vs State Bank Of India & Others

Uttarakhand High Court · (2024) 11 UK CK 0066

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 18Limitation Act, 1963 — Section 14Constitution Of India, 1950 — Article 226