High Courts21 Nov 2024Allowed
Shahzad And Two Others Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0043
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 3(5), 303(2), 317(2)
COURT ARCHIVE
Uttarakhand High Court judgments, 2024
1,435 judgments · page 9 of 72
High Courts21 Nov 2024Allowed
Hemwati Nandan Bahuguna, Uttarakhand Medical Education University Vs Dr. Mohit Goyal And Others
Uttarakhand High Court · (2024) 11 UK CK 0037
Postgraduate Medical Education Regulations, 2000 — Regulation 9, 9(IV)
High Courts20 Nov 2024Dismissed
Rishipal Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0050
High Courts20 Nov 2024Partly Allowed
Raj Kumar Deval Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0049
Indian Penal Code, 1860 — Section 279, 304, 304ACode Of Criminal Procedure, 1973 — Section 313
High Courts20 Nov 2024Allowed
Abhishek Agarwal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0040
Bhartiya Nyaya Sanhita, 2023 — Section 318(4)
High Courts20 Nov 2024Allowed
Rajkumar @ Malli Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0039
Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
High Courts19 Nov 2024Allowed
Amogh Shukla Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0057
Indian Penal Code, 1860 — Section 307, 427
High Courts19 Nov 2024Allowed
Sanjeev Bansal Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0056
Indian Penal Code, 1860 — Section 354, 506
High Courts19 Nov 2024Allowed
Khalil Malik Alias Khalil Ahmad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0055
Indian Penal Code, 1860 — Section 34, 201, 304
High Courts19 Nov 2024Dismissed
Ankit Krishnatri & Others Vs University Grants Commission & Another
Uttarakhand High Court · (2024) 11 UK CK 0042
High Courts18 Nov 2024Allowed
Sachin Panwar @ Sachin Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0058
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts18 Nov 2024Allowed
Nirbhay Singh Alias Pappu Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0053
Indian Penal Code, 1860 — Section 120, 419, 420, 467, 468, 471, 506
High Courts18 Nov 2024Dismissed
Deewan Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0051
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 37
High Courts14 Nov 2024Disposed Of
Rahul Rai And Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0063
High Courts14 Nov 2024Disposed Of
Suresh Kumar Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 11 UK CK 0062
High Courts14 Nov 2024Disposed Of
Mohd Imran Vs Union Bank Of India & Another
Uttarakhand High Court · (2024) 11 UK CK 0061
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts14 Nov 2024Allowed
Amit Kumar Katheria Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0060
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 164
High Courts14 Nov 2024Allowed
Shahjad Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0059
Indian Penal Code, 1860 — Section 304B
High Courts13 Nov 2024Dismissed
Jivan Chandra Vs Sub Divisional Magistrate Nainital & Others
Uttarakhand High Court · (2024) 11 UK CK 0114
Electricity Act, 2003 — Section 42(6)
High Courts13 Nov 2024Dismissed
Kushal Singh Bhandari Vs State Of Uttarakhand Through Secretary Urban Planning And Development & Others
Uttarakhand High Court · (2024) 11 UK CK 0113
Uttarakhand Town And Country Planning & Development Act, 1973 — Section 51(3)