High Courts28 Nov 2024Allowed
Anil Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0132
Wild Life (Protection) Act, 1972 — Sections 9, 39(3), 51
COURT ARCHIVE
Uttarakhand High Court judgments, 2024
1,435 judgments · page 7 of 72
High Courts28 Nov 2024Allowed
Manju Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0131
Indian Penal Code, 1860 — Section 323, 376, 377, 504
High Courts28 Nov 2024Allowed
Yajuvendra Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0130
Indian Penal Code, 1860 — Section 323, 376, 377, 504
High Courts28 Nov 2024Partly Allowed
Ayyub Ali Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0128
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 313
High Courts28 Nov 2024Allowed
Avishresth Roar @ Aviroar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0127
Bharatiya Nyaya Sanhita, 2023 — Section 109, 351(3), 352
High Courts28 Nov 2024Allowed
Manish @ Munish Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0126
Indian Penal Code, 1860 — Section 363, 376(2)(f), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l)(n), 6
High Courts28 Nov 2024Allowed
Sunny Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0125
Indian Penal Code, 1860 — Section 326, 341, 504, 506
High Courts28 Nov 2024Dismissed
Muzamel Hussain Choudhary Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0124
Indian Penal Code, 1860 — Section 34, 420Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts27 Nov 2024Allowed
Sharad Garg Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0138
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts27 Nov 2024Allowed
Mustkeem Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0137
Indian Penal Code, 1860 — Section 34, 323, 377Protection Of Children From Sexual Offences Act, 2012 — Section 9(d), 10, 16, 17Code Of Criminal Procedure, 1973 — Section 164
High Courts27 Nov 2024Allowed
Shaukeen Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 11 UK CK 0136
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts27 Nov 2024Disposed Of
Abhilasha Saini And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0123
High Courts27 Nov 2024Disposed Of
Gaurav Kumar And Others Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 11 UK CK 0122
Indian Penal Code, 1860 — Section 323, 377, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528
High Courts27 Nov 2024Disposed Of
Ripin Aggarwal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0121
Indian Penal Code, 1860 — Section 323, 427, 504, 506
High Courts27 Nov 2024Disposed Of
Naeem Ali Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0120
Indian Penal Code, 1860 — Section 324, 504, 506Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528
High Courts27 Nov 2024Disposed Of
Adesh Thakur Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 11 UK CK 0118
Indian Penal Code, 1860 — Section 427, 436, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts27 Nov 2024Disposed Of
Mamta Bora Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0117
High Courts26 Nov 2024Disposed Of
Ujala Devi And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 11 UK CK 0144
High Courts26 Nov 2024
Col. Balraj Singh Lamba Vs Rekha Singh
Uttarakhand High Court · (2024) 11 UK CK 0143
High Courts26 Nov 2024
Anurag Thapliyal Vs State Election Commission And Others
Uttarakhand High Court · (2024) 11 UK CK 0142
Constitution Of India, 1950 — Article 226