High Courts09 Dec 2024Allowed
Ravish Singh Rana Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0052
Indian Penal Code, 1860 — Section 323, 376, 504, 506
COURT ARCHIVE
Uttarakhand High Court judgments, 2024
1,435 judgments · page 5 of 72
High Courts09 Dec 2024Allowed
Rajbeer Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20
High Courts09 Dec 2024Allowed
Avinash Thakur Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0048
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 5(1), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts09 Dec 2024Allowed
Luckki Alias Sameer Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0047
Indian Penal Code, 1860 — Section 307, 323, 325, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts09 Dec 2024Dismissed
Chhotu @ Jonny Kumar Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0046
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161
High Courts09 Dec 2024Dismissed
Molakram And Ors Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0036
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 452, 504, 506
High Courts09 Dec 2024Dismissed
Akil Ahamad Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2024) 12 UK CK 0035
Indian Penal Code, 1860 — Section 120B, 379, 411, 420, 467, 468, 471Forest Act, 1927 — Section 26Code Of Criminal Procedure, 1973 — Section 482
High Courts09 Dec 2024Allowed
Umesh Pal Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2024) 12 UK CK 0034
Indian Penal Code, 1860 — Section 323, 498A, 504, 506Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13B
High Courts09 Dec 2024
Bablu And Others Vs State Of Uttarakhand Through Principal Secretary (Home) Of U.K. Dehradun And Others
Uttarakhand High Court · (2024) 12 UK CK 0033
Indian Penal Code, 1860 — Section 147, 324, 504, 506
High Courts09 Dec 2024Disposed Of
Vijendra Chand Ramola Vs District Magistrate Tehri Garhwal/ Rehabilitation Director, Tehri Dam Project, New Tehri, District Tehri Garhwal And Another
Uttarakhand High Court · (2024) 12 UK CK 0032
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2024Disposed Of
Babu Hasan Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0031
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2024
Surendra Kumar Singh And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0030
Constitution Of India, 1950 — Article 226
High Courts09 Dec 2024
Gurmukh Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0029
Constitution Of India, 1950 — Article 226
High Courts06 Dec 2024Disposed Of
Saleem Ahmad Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 12 UK CK 0028
High Courts06 Dec 2024Disposed Of
Ms Tiger Structure Private Limited Vs Assistant Commissioner And Another
Uttarakhand High Court · (2024) 12 UK CK 0027
Uttarakhand Goods And Services Tax. Act, 2017 — Section 73
High Courts05 Dec 2024Disposed Of
M/s Ramesh Chandra GSTIN Vs Commissioner State Goods And Services Tax And Another
Uttarakhand High Court · (2024) 12 UK CK 0016
Uttarakhand Goods And Services Tax. Act, 2017 — Section 30Central Goods And Services Tax Act, 2017 — Section 30(2)
High Courts05 Dec 2024Disposed Of
Rakesh Aneja And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2024) 12 UK CK 0015
Uttarakhand Minerals (Illegal Mining, Transportation And Storage Removal) Rules, 2020 — Rule 14
High Courts05 Dec 2024Dismissed
Anita Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2024) 12 UK CK 0014
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts05 Dec 2024Allowed
Sudhanshu Tyagi Vs State Of Uttarakhand
Uttarakhand High Court · (2024) 12 UK CK 0013
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Indian Penal Code, 1860 — Section 34, 379, 411, 465, 468, 471
High Courts04 Dec 2024Dismissed
Dr. Shariq Aleem Vs Shabnam And Another
Uttarakhand High Court · (2024) 12 UK CK 0023
Protection Of Women From Domestic Violence Act, 2005 — Section 12