COURT ARCHIVE

Uttarakhand High Court judgments, 2024

1,435 judgments · page 4 of 72

High Courts12 Dec 2024Dismissed

Satish Kumar & Ors. Vs Nagar Palika Parishad Laksar & Anr.

Uttarakhand High Court · (2024) 12 UK CK 0064

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972 — Section 4, 7, 15Code Of Civil Procedure, 1908 &mdash Order 7 Rule 11(d)

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High Courts12 Dec 2024Dismissed

Gilsharan Kaur Vs Akhil Kumar

Uttarakhand High Court · (2024) 12 UK CK 0063

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High Courts12 Dec 2024Allowed

Ravindra Bhatt And Another Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0062

Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 483Bharatiya Nyaya Sanhita, 2023 — Section 70(2), 127(2), 137(2), 142Protection Of Children From Sexual Offences Act, 2012 — Section 5(g), 6

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High Courts12 Dec 2024Allowed

Satvinder Singh @ Gendu Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0061

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 60

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High Courts11 Dec 2024Disposed Of

Ajay Kumar And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0059

Indian Penal Code, 1860 — Section 323, 356, 504, 506

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High Courts11 Dec 2024Disposed Of

Sunita And Others Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0058

Indian Penal Code, 1860 — Section 323, 506

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High Courts11 Dec 2024Dismissed

Ritik Goswami Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0057

Indian Penal Code, 1860 — Section 354(d), 427, 452, 504, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12

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High Courts11 Dec 2024Disposed Of

Deepak Kumar And Anr Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2024) 12 UK CK 0056

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High Courts11 Dec 2024Disposed Of

Gajendra Rautela & Ors Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2024) 12 UK CK 0055

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High Courts11 Dec 2024Disposed Of

Rahul Kumar And Ors. Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0054

Indian Penal Code, 1860 — Section 323, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4

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High Courts11 Dec 2024Dismissed

Mahipal Singh Rawat Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0053

Uttaranchal School Education Act, 2006 — Section 18

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High Courts10 Dec 2024Disposed Of

Mohd. Rizwan & Ors Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2024) 12 UK CK 0045

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High Courts10 Dec 2024Disposed Of

Anil Chaudhary Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2024) 12 UK CK 0044

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High Courts10 Dec 2024Disposed Of

Govind And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0043

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High Courts10 Dec 2024Allowed

Shamsher Singh Sandhu Alias Sonu Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0042

Indian Penal Code, 1860 — Section 384, 506

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High Courts10 Dec 2024Disposed Of

Rakesh Tyagi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0041

Constitution Of India, 1950 — Article 226

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High Courts10 Dec 2024Disposed Of

Munshi Singh And Another Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2024) 12 UK CK 0040

Constitution Of India, 1950 — Article 226

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High Courts10 Dec 2024Allowed/ Disposed Of

Kuldeep Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2024) 12 UK CK 0039

Negotiable Instruments Act, 1881 — Section 138

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High Courts10 Dec 2024Partly Allowed

Jagdish Chand @Hash State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0038

Indian Penal Code, 1860 — Section 323, 341, 354B, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 313

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High Courts10 Dec 2024Allowed

Sahil Vs State Of Uttarakhand

Uttarakhand High Court · (2024) 12 UK CK 0037

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37, 60

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